High Courts06 May 1988
Haryana Agro Industries Corporation Ltd. Vs Ish Kumar
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0024
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,875 of 4,611
High Courts05 May 1988
Saktu Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 211 : (1988) 94 PLR 65
Punjab Gram Panchayat Act, 1952 — Section 102, 102(1), 102(2), 102(5), 5(5)
High Courts05 May 1988Allowed
Jaswant Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 59 : (1989) 1 ILR (P&H) 33
Constitution of India, 1950 — Article 14, 15, 226
High Courts03 May 1988Dismissed
Chhaju Ram and others Vs Ram Nath and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0004
High Courts03 May 1988Allowed
Inder Singh Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 2 PLR 190
Land Acquisition Act, 1894 — Section 4, 6
High Courts02 May 1988Allowed
Ranjit Singh Sethi and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0019
Punjab Town Improvement Act, 1922 — Section 36
High Courts29 Apr 1988Dismissed
Charan Singh and others Vs Sardul Singh and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0019
High Courts29 Apr 1988Dismissed
Charan Singh and Others Vs Sardul Singh and Others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0007
High Courts29 Apr 1988Allowed
Maha Singh and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0003
High Courts28 Apr 1988Allowed
Kundan Lal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 71 STC 394
Haryana General Sales Tax Act, 1973 — Section 36
High Courts27 Apr 1988
Kulwant Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 653
High Courts27 Apr 1988
Chattar Singh Ex-Sarpanch Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 704
High Courts27 Apr 1988
Municipal Committee, Bhiwani Vs Shri K.K. Jalan, I.A.S. and another
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0004
High Courts26 Apr 1988
Mehmud Hassan and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 352
High Courts26 Apr 1988Allowed
Kulwant Singh and another Vs Shri Kharaiti Lal
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 695
High Courts26 Apr 1988
M/s K.K. Industries, Golden Temple Road, Amritsar Vs Union of India and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0005
Post Office Act, 1898 — Section 12
High Courts25 Apr 1988
Parmjatinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 282
High Courts25 Apr 1988
Baljit Singh Sarpanch and anr.. Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 4
High Courts23 Apr 1988
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 863 : (1988) 2 CurLJ 489 : (1988) 2 RCR(Criminal) 276
High Courts22 Apr 1988Dismissed
Beer Singh (Bir Singh) Vs Union of India and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10