High Courts10 May 1988
Sulakhan Singh Vs Daljit Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0117
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,874 of 4,611
High Courts10 May 1988Dismissed
Balraj Ahuja Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1989 P&H 273
Constitution of India, 1950 — Article 14, 245, 246, 265, 286Punjab Land Reforms Act, 1972 — Section 10, 2(5), 8
High Courts10 May 1988
Sulakhan Singh Vs Daljit Singh and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts09 May 1988Dismissed
Ishwar Singh and others Vs Sher Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0127
High Courts09 May 1988Allowed
M/s Jiwan Metal Industries and another Vs Syndicate Bank
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0124
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts09 May 1988
Punjab and Sind Bank Vs Rajinder Singh Mann
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0123
Civil Procedure Code, 1908 (CPC) — Section 34Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts09 May 1988Allowed
Smt. Raj Rani and others Vs Radha Kishan
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 208
High Courts09 May 1988Allowed
Smt. Har Devi and another Vs Joginder Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0121
Limitation Act, 1963 — Article 120
High Courts09 May 1988Allowed
Jai Pal Vs Panmeshwari and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0094
High Courts09 May 1988Dismissed
Ishwar Singh and Others Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0091
High Courts09 May 1988Allowed
Har Devi and Another Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0031
Limitation Act, 1963 — Article 120, 137
High Courts09 May 1988Dismissed
Bimla Devi and others Vs Des Raj (Died) and his L. Rs. Smt. Bhagwanti
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0021
East Punjab Urban Rent Restriction Act, 1949 — Section 17A
High Courts09 May 1988Dismissed
Dharam Kaur Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0018
Contract Act, 1872 — Section 16
High Courts09 May 1988
Ramesh Kumar Vs Asha Marwah and others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 205
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts06 May 1988
Raj Kumar Vs Improvement Trust City Hansi and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0109
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts06 May 1988
Jaspal Kaur Vs Inder Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 495 : (1988) 2 RCR(Criminal) 661
High Courts06 May 1988
Salig Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 354
High Courts06 May 1988
Jiwan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 333
High Courts06 May 1988
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 181
High Courts06 May 1988Dismissed
Surinder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 49 : (1988) 2 RCR(Criminal) 333
Essential Commodities Act, 1955 — Section 2, 5