High Courts13 May 1988
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 334 : (1989) 1 RCR(Criminal) 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,873 of 4,611
High Courts13 May 1988Allowed
Mahant Puran Dass Chela Mahant Joti Sarup (died) Vs Shiromani Gurdwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1989 P&H 149
Sikh Gurdwaras Act, 1925 — Section 16(2), 2(4), 34, 7(1), 8
High Courts13 May 1988
V.P.Gureja Vs Jagdish Chander Raheja .
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 493 : (1988) 2 RCR(Criminal) 179
High Courts13 May 1988
Piare Lal and ors Vs Beant Singh
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 505 : (1988) 2 AICLR 331 : (1989) 1 RCR(Criminal) 329
High Courts13 May 1988
Mukhtiar Singh and ors. Vs Sub Divisional Magistrate, Guhla and ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 437
High Courts13 May 1988Allowed
Baba Rice and General Mills Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 71 STC 266
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts13 May 1988Dismissed
Saudagar Singh Vs Harnek Singh and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts12 May 1988Allowed
Om Parkash Arya, Teacher and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0130
High Courts12 May 1988Allowed
Ram Ghander Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0119
Punjab Tenancy Act, 1887 — Section 90
High Courts12 May 1988Allowed
Maya Devi Vs Dharam Pal Madan Lal and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0104
High Courts12 May 1988Allowed
Maya Devi Vs M/s Dharam Pal Madan Lal, Commission Agents, Raman Mandi and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0089
High Courts12 May 1988
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 293
High Courts12 May 1988Allowed
Bhagwan Dutt Sharma Government High School, Roopgarh and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0008
High Courts11 May 1988Dismissed
Hira and another Vs Smt. Gurbachan Kaur
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0110
Evidence Act, 1872 — Section 65(c)
High Courts11 May 1988
COMMISSIONER OF Income Tax Vs AMRITSAR SUGAR MILLS CO. LTD.
Punjab And Haryana At Chandigarh · (1988) 174 ITR 367
Income Tax Act, 1961 — Section 256(1)
High Courts11 May 1988
OSWAL SPINNING AND WEAVING MILLS LTD. Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1988) 174 ITR 354 : (1988) 40 TAXMAN 173
Income Tax Act, 1961 — Section 256(1)
High Courts11 May 1988Dismissed
Talwinder Singh Vs Rupinder Singh
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0022
High Courts11 May 1988Dismissed
Shri S.P. Kapur and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0011
Constitution of India, 1950 — Article 14, 16
High Courts11 May 1988Dismissed
Sita Ram Vs Bhagwan Dass and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0005
High Courts10 May 1988
Rakha Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0129
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16