High Courts24 May 1988
Rangi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 296
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,871 of 4,611
High Courts24 May 1988
Jagdish Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 272 : (1988) 94 PLR 43
High Courts23 May 1988Dismissed
Sital Dass Vs Smt. Vijay Kumari
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0099
Hindu Marriage Act, 1955 — Section 9
High Courts23 May 1988Allowed
Kehar Singh Vs Union of India and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts20 May 1988Dismissed
Dr. Bhagwant Pal Singh and another Vs Municipal Committee Patiala and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0114
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 May 1988
Ram Babu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 510
High Courts20 May 1988
Kalia Singh @ Amrik Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 119
High Courts20 May 1988Allowed
Ajaib Singh and Another Vs Pritam Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 153 : (1989) 1 CivCC 93 : (1989) CivCC 93 : (1988) 94 PLR 208
Limitation Act, 1963 — Section 5
High Courts20 May 1988
Mukand Lal and Another Vs Khushal Singh and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 1988Allowed
Sukhvinder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0017
Land Acquisition Act, 1894 — Section 18
High Courts20 May 1988
Mukand Lal and another Vs Khusal Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 1988Allowed
Mohinder Singh Vs Shri Uttam Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0014
Constitution of India, 1950 — Article 227
High Courts19 May 1988
The Shahabad Farmers Cooperative Marketing Cum Processing Society Limited, Shahabad Vs Chajju Ram
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0113
Workmens Compensation Act, 1923 — Section 10
High Courts19 May 1988
Union of India Vs Mehta Pharmacuticals (P) Limited
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0097
Punjab Courts Act, 1918 — Section 39
High Courts19 May 1988
Employees' State Insurance Corporation Vs Bhag Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 1 : (1989) 2 LLJ 126
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2
High Courts19 May 1988
Roop Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0082
Haryana Ceiling on Land Holdings Act, 1972 — Section 12
High Courts19 May 1988
Sanwal Ram and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 270
High Courts19 May 1988
Harbans Singh/Detenu Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 205
High Courts19 May 1988
State of Punjab Vs Nachhattar Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0061
High Courts19 May 1988Allowed
Chan Parkash Vs Tara Singh and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0041
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29