High Courts22 Apr 1988Allowed
Ram Lal Vs Lachhman Dass and Others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0021
Stamp Act, 1899 — Section 36
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,876 of 4,611
High Courts21 Apr 1988
Ranbir Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 5
High Courts19 Apr 1988Dismissed
Charan Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 6
Penal Code, 1860 (IPC) — Section 376
High Courts19 Apr 1988
Nepal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 655
High Courts18 Apr 1988
Amro Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 966 : (1988) 2 RCR(Criminal) 445
High Courts05 Apr 1988
Amarjit Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 504 : (1989) 1 RCR(Criminal) 18
High Courts02 Apr 1988Allowed
Gurcharan Singh Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0001
High Courts31 Mar 1988Allowed
Ved Bhushan Vs Rajinder Kumar and others
Punjab And Haryana At Chandigarh · (1988) 03 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98
High Courts07 Mar 1988
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 98 : (1988) 1 RCR(Criminal) 616
High Courts26 Feb 1988Dismissed
Sukhdev Raj Vs Rukmani Devi and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 430
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts24 Feb 1988
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 629
High Courts23 Feb 1988Allowed
Siri Chand and Another Vs Central Bank of India and Another
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0052
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Feb 1988Dismissed
Harbans Singh Vs Rajinder Rajan and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1(2)
High Courts23 Feb 1988
Babu Ram and others Vs Prem Singh and others
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 690 : (1988) PLJ 289 : (1988) 2 RRR 101
High Courts23 Feb 1988
Dr. A.G. Bhagwat Vs U.T.
Punjab And Haryana At Chandigarh · (1989) CriLJ 214
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 304, 307, 320, 326
High Courts22 Feb 1988
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 495
High Courts22 Feb 1988Allowed
Om Parkash Chopra, Ex-salesman of The Karnal Central Co-operative Store, Limited, Karnal Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0010
Constitution of India, 1950 — Article 226, 227
High Courts22 Feb 1988
Bawa Lachhman Dass and another Vs The Collector, Kurukshetra and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0008
Constitution of India, 1950 — Article 226
High Courts18 Feb 1988
Brij Lal Ram Richhpal Vs Chief Administrator and anr.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 266 : (1988) PLJ 281 : (1988) 1 PLR 465 : (1988) 1 RRR 368
High Courts18 Feb 1988Allowed
Shri Vijay Jawa and others Vs National Fertilizers Limited
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 515
Criminal Procedure Code, 1973 (CrPC) — Section 482