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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,845 of 4,611

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High Courts31 Oct 1988Allowed

Beli Ram Deceased Represented By His L. Rs. and others Vs Munsei Ram

Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 249

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
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High Courts31 Oct 1988Dismissed

Harnek Singh Vs Bir Singh and others

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0082

East Punjab Urban Rent Restriction Act, 1949 — Section 15
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High Courts31 Oct 1988

Shamsher Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 266 : (1989) 1 RCR(Criminal) 322

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High Courts31 Oct 1988

Tek Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 297

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High Courts31 Oct 1988

Jai Parkash Gupta Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1989) 178 ITR 505 : (1989) 46 TAXMAN 320

Income Tax Act, 1961 — Section 147
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High Courts31 Oct 1988Allowed

Piara Singh Vs Sarmukh Singh and Others

Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 208

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(2), Order 21 Rule 40, 60(1)
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High Courts31 Oct 1988Allowed

Dabur India Ltd. Vs M/s. Swift. Pharmaceuticals P. Ltd., Industrial Area, Phase II, Chandigarh and others

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0002

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts31 Oct 1988

Punjab National Bank Vs Prem Chand Gupta and another

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0001

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4, 5
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High Courts28 Oct 1988Allowed

Urmila Devi and Others Vs Baljit Singh and Others

Punjab And Haryana At Chandigarh · (1989) 2 ACC 249 : (1990) ACJ 229 : (1989) 95 PLR 562

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High Courts28 Oct 1988

Karam Chand, Cashier, PSEB, Tarn Taran Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 267

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High Courts28 Oct 1988Dismissed

Raj Kumar and others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0009

Land Acquisition Act, 1894 — Section 4
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High Courts27 Oct 1988Allowed

M/s Rama Flour Mills, Jalandhar Cantt Vs The State of Punjab and another

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0101

Rice Milling Industry (Regulation) Act, 1958 — Section 3(g)
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High Courts27 Oct 1988Allowed

Raj Rani Vs General Manager, Haryana Roadways, Karnal Depot and Others

Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 87

Motor Vehicles Act, 1988 — Section 110, 110A(3)
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High Courts27 Oct 1988

Swastika Metal Works and Others Vs Vimal Vashist, Inspecting Assistant Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1989) 176 ITR 526 : (1989) 1 RCR(Criminal) 504

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277
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High Courts27 Oct 1988

Balwant Singh and others Vs Union of India and another

Punjab And Haryana At Chandigarh · AIR 1990 P&H 26

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4)Land Acquisition Act, 1894 — Section 18, 30, 53
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High Courts27 Oct 1988

Kashmira Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 301 : (1989) 1 RCR(Criminal) 175

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High Courts27 Oct 1988

Sube Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) PLJ 117 : (1989) 1 RRR 289

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High Courts27 Oct 1988

Balwant Singh and Others Vs New Sutlej Transport Co. (P) Ltd. and Others

Punjab And Haryana At Chandigarh · (1989) 2 LLJ 217

Industrial Disputes Act, 1947 — Section 11A
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High Courts27 Oct 1988

Lekh Raj and Others Vs Kirpal Singh and Others

Punjab And Haryana At Chandigarh · (1989) 2 ACC 307 : (1989) 95 PLR 601

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High Courts26 Oct 1988

Shri Ved Parkash Vs Smt. Snehlata

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0091

Hindu Marriage Act, 1955 — Section 24
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