High Courts04 Nov 1988
Om Prakash Vs Usha Godara and others
Punjab And Haryana At Chandigarh · (1989) PLJ 194 : (1989) 1 RRR 598
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,844 of 4,611
High Courts04 Nov 1988Allowed
Inderjit Singh and others Vs Randhir Singh and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts04 Nov 1988Allowed
Ram Krishan Chhokar Vs Om Parkash Goyal
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 281
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts03 Nov 1988
Baldev Singh Vs State
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 302
High Courts03 Nov 1988
Mewa Singh and ors. Vs Financial Commissioner, Punjab and ors.
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 278 : (1989) PLJ 82 : (1989) 1 PLR 100 : (1991) 1 RRR 247 : (1989) 1 RRR 14
High Courts03 Nov 1988
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 316 : (1989) 1 CurLJ 479 : (1989) 1 RCR(Criminal) 260
High Courts03 Nov 1988
Commissioner of Income Tax Vs Prithipal Singh and Co.
Punjab And Haryana At Chandigarh · (1990) 183 ITR 69
Income Tax Act, 1961 — Section 271(1)
High Courts03 Nov 1988
Krishna Cotton and General Mills (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 299 : (1989) 177 ITR 350
Income Tax Act, 1961 — Section 10(29)
High Courts03 Nov 1988Allowed
Mewa Singh and others Vs Financial Commissioner, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0004
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 22
High Courts02 Nov 1988
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 283 : (1989) 1 CurLJ 481 : (1989) 1 RCR(Criminal) 295
High Courts02 Nov 1988
Anil Kumar Chopra Vs M.K.Khosla
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 249 : (1989) 2 RCR(Criminal) 86
High Courts02 Nov 1988
Pritam Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0082
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18 , Order 20 Rule 18(1)Limitation Act, 1908 — Article 181 , 182
High Courts01 Nov 1988Allowed
Tara Chand Vs Sheo Parshad
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 433 : (1989) 1 RCR(Rent) 254
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts01 Nov 1988
Kuldeep Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 406
High Courts01 Nov 1988
Neelam Rani Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 638 : (1989) 1 RCR(Criminal) 576
High Courts01 Nov 1988
Indian Oil Corporation through Sh. A.P. Jain, Assistant Manager Vs Municipality Thanesar, through its Administrator
Punjab And Haryana At Chandigarh · (1989) PLJ 424 : (1989) 1 RRR 128
High Courts01 Nov 1988
Waryam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 683
High Courts01 Nov 1988
Ravi Kanta Vs Parshotam Dev
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Nov 1988Allowed
Nachhattar Kaur Vs Harnam Singh
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1