High Courts16 Nov 1988
Madan Lal Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0111
Penal Code, 1860 (IPC) — Section 406, 407
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,842 of 4,611
High Courts16 Nov 1988
Commissioner of Income Tax Vs Bhushan Industrial Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 177 ITR 11
Income Tax Act, 1961 — Section 80J
High Courts16 Nov 1988Allowed
Tarsem Chand Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1990) 48 ELT 18 : (1989) 1 RCR(Criminal) 408
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 11, 110, 77Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts16 Nov 1988
Gurdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 307 : (1989) 1 RCR(Criminal) 266
High Courts16 Nov 1988
Commissioner of Income Tax Vs Guryani Brij Ballabh Kaur Trust
Punjab And Haryana At Chandigarh · (1989) 178 ITR 615
Income Tax Act, 1961 — Section 11
High Courts16 Nov 1988
Swaran Kanta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 122 : (1989) 176 ITR 291 : (1989) 44 TAXMAN 68
Income Tax Act, 1961 — Section 159, 159(2), 159(3), 292B
High Courts16 Nov 1988
Ludhiana Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 97 : (1989) 177 ITR 42
Income Tax Act, 1961 — Section 10(29), 80P
High Courts16 Nov 1988
Commissioner of Income Tax Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 1
Income Tax Act, 1961 — Section 3(1)(d), 3(1)(d)(ii), 3(4)
High Courts15 Nov 1988
Commissioner of Income Tax Vs Murari Lal Ahuja and Sons.
Punjab And Haryana At Chandigarh · (1989) 79 CTR 9 : (1989) 177 ITR 228
Income Tax Act, 1961 — Section 43(5)
High Courts15 Nov 1988
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 718 : (1989) 1 RCR(Criminal) 193
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts15 Nov 1988
M.D. Traders and Chit Fund Financiers (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 159
Income Tax Act, 1961 — Section 79, 79(a)
High Courts15 Nov 1988
Commissioner of Income Tax Vs Avery Freewheels (P.) Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 517
Income Tax Act, 1961 — Section 214
High Courts15 Nov 1988
Commissioner of Income Tax Vs Jain Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 25 : (1989) 178 ITR 369
Income Tax Act, 1961 — Section 185
High Courts15 Nov 1988
M.D. Traders and Chit Fund Financiers (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 388
Income Tax Act, 1961 — Section 79
High Courts15 Nov 1988
Dhaloo Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 142 : (1989) 1 RRR 350
High Courts15 Nov 1988
Commissioner of Income Tax Vs Service Iron and Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1989) 178 ITR 589
Income Tax Act, 1961 — Section 271(1)
High Courts15 Nov 1988Dismissed
Tarsem Vs Mohinder
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Nov 1988
Commissioner of Income Tax Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 119
Income Tax Act, 1961 — Section 271(1)(c)
High Courts15 Nov 1988Dismissed
Ranbir Singh and another Vs Smt. Anita kumar and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts12 Nov 1988
Gurcharan Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 331