High Courts18 Nov 1988Allowed
Santokh Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0093
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,841 of 4,611
High Courts18 Nov 1988Dismissed
Hardayal Singh Vs Punjab National Bank and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Nov 1988
The New India Assurance Co. Ltd., Chandigarh Vs Smt. Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 1133 : AIR 1989 P&H 264 : (1990) 1 ILR (P&H) 194
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Nov 1988
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 371 : (1990) 3 RCR(Criminal) 254
High Courts18 Nov 1988Allowed
Bareja Knipping Fasteners Ltd. Vs Kochar Brothers
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0058
Companies Act, 1956 — Section 468Sales of Goods Act, 1930 — Section 61(2)
High Courts18 Nov 1988
Bareja Knipping Fastners Limited (In Liquidation) Vs Swastika Trading Company
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 552
Companies Act, 1956 — Section 446(2), 468Sales of Goods Act, 1930 — Section 61(2)
High Courts18 Nov 1988
Joginder Paul Etc. Vs Mohan Lal Jain and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0018
Punjab Municipal Act, 1911 — Section 49
High Courts17 Nov 1988
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 635
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G , 80J
High Courts17 Nov 1988
Amritsar Transport Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 574
Income Tax Act, 1961 — Section 37(2A), 40C
High Courts17 Nov 1988
Commissioner of Income Tax Vs Chaman Silk Mills
Punjab And Haryana At Chandigarh · (1989) 178 ITR 610
Income Tax Act, 1961 — Section 35B(1)
High Courts17 Nov 1988
Gram Panchayat, Gowara Vs Commissioner, Patiala Division
Punjab And Haryana At Chandigarh · (1989) PLJ 8 : (1989) 1 RRR 77
High Courts17 Nov 1988
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 401
High Courts17 Nov 1988
Ajay Budhiraja Vs Union Territory.Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 319
High Courts17 Nov 1988
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 171
Income Tax Act, 1961 — Section 80G
High Courts17 Nov 1988
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 403
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G
High Courts17 Nov 1988
Sirsa Industries Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1989) 178 ITR 437
Income Tax Act, 1961 — Section 37
High Courts17 Nov 1988
Commissioner of Income Tax Vs Sohan Lal Savinder Singh Jagadhri
Punjab And Haryana At Chandigarh · (1989) 178 ITR 628
Income Tax Act, 1961 — Section 271(1)
High Courts17 Nov 1988
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 3)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 419
Income Tax Act, 1961 — Section 139(8), 246
High Courts17 Nov 1988Allowed
Parkash Wati and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0002
Land Acquisition Act, 1894 — Section 18
High Courts16 Nov 1988
Commissioner of Income Tax Vs Harbhagwan
Punjab And Haryana At Chandigarh · (1989) 180 ITR 206
Income Tax Act, 1961 — Section 64(1)