High Courts24 Nov 1988
Mukand Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 274
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,840 of 4,611
High Courts24 Nov 1988
Commissioner of Income Tax Vs Maltex Malsters Ltd.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 41
Income Tax Act, 1961 — Section 28, 37, 40, 80J
High Courts24 Nov 1988
Commissioner of Income Tax Vs Tarlok Chand Desraj Singh and Co.
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 232
High Courts22 Nov 1988
Commissioner of Income Tax Vs Jagjit Singh Jaspal Singh
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 126 : (1989) 176 ITR 276
Income Tax Act, 1961 — Rule 22(2), 185(1), 185(2)
High Courts22 Nov 1988
The State of Haryana and another Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0105
Haryana Legislative Assembly (Allowances and Pension of Members) Act, 1975 — Section 7A, 7B
High Courts22 Nov 1988Allowed
Anant Ram and Others Vs Murari Lal
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 437 : (1989) 1 RCR(Rent) 699 : (1989) 1 RCR(Rent) 661
Arbitration Act, 1940 — Section 20Contempt of Courts Act, 1971 — Section 2
High Courts22 Nov 1988
Pala Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 474 : (1989) 1 RCR(Criminal) 415
High Courts22 Nov 1988
Commissioner of Income Tax Vs Gopi Ram Mulakh Raj
Punjab And Haryana At Chandigarh · (1989) 78 CTR 1 : (1989) 178 ITR 680
Income Tax Act, 1961 — Section 271, 274
High Courts22 Nov 1988
Commissioner of Income Tax Vs Des Raj Kul Bhushan
Punjab And Haryana At Chandigarh · (1989) 178 ITR 686 : (1990) 49 TAXMAN 127
Income Tax Act, 1961 — Section 143(3), 144B, 185(4), 263
High Courts22 Nov 1988
COMMISSIONER OF Income Tax Vs A.K. TIMBER TRADERS.
Punjab And Haryana At Chandigarh · (1989) 78 CTR 124 : (1989) 177 ITR 486 : (1989) 45 TAXMAN 429
Income Tax Act, 1961 — Section 144, 185, 263
High Courts22 Nov 1988Allowed
Union of India Vs National Textiles Corporation (Delhi, Punjab and Rajasthan) Ltd.
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0014
High Courts22 Nov 1988Allowed
Anant Ram Vs Murari Lal
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 437
Contempt of Courts Act, 1971 — Section 2(B)
High Courts21 Nov 1988Dismissed
Nafe Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0130
High Courts21 Nov 1988
Commissioner of Income Tax Vs Road Master Industries of India (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 245
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80J
High Courts21 Nov 1988
Commissioner of Income Tax Vs Roshan Lal Seth
Punjab And Haryana At Chandigarh · (1989) 77 CTR 222 : (1990) 1 ILR (P&H) 153 : (1989) 178 ITR 660 : (1989) 45 TAXMAN 187
Wealth Tax Act, 1957 — Section 16A
High Courts21 Nov 1988
Baghapurana Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 79 CTR 168 : (1989) 178 ITR 653
Income Tax Act, 1961 — Section 80P(2)
High Courts18 Nov 1988
Shri Saraswati Sanskrit Vidyalaya Trust and Management Society, Khanna and another Vs Om Parkash
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0127
University Grants Commission Act, 1956 — Section 2(f)
High Courts18 Nov 1988Dismissed
Malhotra Steel Syndicate Vs Punjab Chemi-Plants Limited
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 546
Companies (Court) Rules, 1959 — Rule 21Companies Act, 1956 — Section 433
High Courts18 Nov 1988
Sunehri Devi Vs Bal Kishan
Punjab And Haryana At Chandigarh · (1989) 1 ACC 229 : (1989) ACJ 299 : (1989) 2 ILR (P&H) 239
High Courts18 Nov 1988
Bala Financiers (P.) Ltd. (In Liquidation) Vs Ujjar Singh and Another
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 651
Companies Act, 1956 — Section 456, 468