COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,839 of 4,611

High Courts30 Nov 1988Allowed

Hoshiarpur Central Co-operative Bank Ltd., Hoshiarpur Vs Urmar Harmonium Reed Workshop C.I.S. Ltd. and Others

Punjab And Haryana At Chandigarh · AIR 1989 P&H 245 : (1989) 1 ILR (P&H) 454

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts30 Nov 1988Allowed

Ashwinder Kaur Vs Punjab University, Chandigarh and Another

Punjab And Haryana At Chandigarh · AIR 1989 P&H 190

Constitution of India, 1950 — Article 14, 226

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High Courts30 Nov 1988Dismissed

Gurmeet Singh Vs Ajmer Singh and Others

Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0033

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

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High Courts29 Nov 1988Dismissed

Ram Singh Arora Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 443

Constitution of India, 1950 — Article 226, 233, 311

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High Courts29 Nov 1988Allowed

Rai Sahib Mehta and Another Vs Tara Singh and Others

Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0122

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A

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High Courts29 Nov 1988Allowed

Sunita Jain Vs Dhyan Chand and Others

Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0029

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High Courts29 Nov 1988Dismissed

Ram Singh Arora Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 443

Constitution of India, 1950 — Article 226

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High Courts28 Nov 1988

Commissioner of Income Tax Vs Narinder Kumar

Punjab And Haryana At Chandigarh · (1989) 177 ITR 515

Income Tax Act, 1961 — Section 183, 64

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High Courts28 Nov 1988

Mahabir Parshad Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 971 : (1989) 1 CurLJ 447 : (1989) 1 RCR(Criminal) 182

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High Courts28 Nov 1988Allowed

Kahan Chand Vs Smt. Veena and others

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 225

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iv)

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High Courts26 Nov 1988

Dalbir Singh and ors. Vs State of Haryana and ors.

Punjab And Haryana At Chandigarh · (1989) PLJ 602 : (1989) 2 RRR 440

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High Courts26 Nov 1988

Baldev Singh Randhawa Vs Union of India and others

Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0027

Sikh Gurdwaras Election Enquiries Rules, 1925 — Rule 4

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High Courts25 Nov 1988

Sant Gurmel Singh Vs Darshan Singh and anr.

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 943 : (1989) 1 RCR(Criminal) 575

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High Courts25 Nov 1988

Vidya Wati and ors. Vs Punjab State and ors.

Punjab And Haryana At Chandigarh · (1990) 2 LJR 340 : (1989) PLJ 435 : (1989) 2 RRR 241

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High Courts25 Nov 1988

Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 4)

Punjab And Haryana At Chandigarh · (1989) 178 ITR 479

Companies (Profits) Surtax Rules, 1964 — Rule 1 , 4

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High Courts25 Nov 1988

Tek Chand Vs State of Punjab & anr..

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 685

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High Courts25 Nov 1988Dismissed

Surjit Singh Vs Harbans Singh

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 250

East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 13A

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High Courts24 Nov 1988

Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.

Punjab And Haryana At Chandigarh · (1989) 179 ITR 88

Income Tax Act, 1961 — Section 214

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High Courts24 Nov 1988

Commissioner of Income Tax Vs S.S. Gulati

Punjab And Haryana At Chandigarh · (1989) 179 ITR 62 : (1989) 96 PLR 227

Income Tax Act, 1961 — Section 271(1), 64(1)

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High Courts24 Nov 1988

Satar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 600 : (1989) 1 RCR(Criminal) 435

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