High Courts11 Nov 1988Allowed
Tej Paul Oswal Vs The Land Acquisition Collector, (Sud Divisional Officer, Civil), Ludhiana and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0132
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,843 of 4,611
High Courts11 Nov 1988
Abdul Rahim and otners Vs Yusaf (Deceased) Throgh his Legal Represen- Tatives, and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0128
High Courts11 Nov 1988Allowed
Smt. Jawantri Devi Vs Bawa Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 169
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Nov 1988Dismissed
Kisan Rice and General Mills and Others Vs United Commercial Bank and Others
Punjab And Haryana At Chandigarh · (1990) CivCC 4 : (1989) 66 CompCas 877
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Contract Act, 1872 — Section 196
High Courts08 Nov 1988
Pritam Singh Toor Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0107
High Courts08 Nov 1988
Commissioner of Income Tax Vs Avery Cycle Industries (P.) Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 173
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G
High Courts08 Nov 1988
Commissioner of Income Tax Vs Hardeep Hosiery Mills Ltd.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 343
High Courts08 Nov 1988Allowed
Jagir Singh Vs Punjab and Sind Bank and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Nov 1988Allowed
Mohinder Singh Vs Tulsi Dass
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts07 Nov 1988Allowed
Nirmal Singh Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0129
High Courts07 Nov 1988
Commissioner of Income Tax Vs Dayachand Hardial
Punjab And Haryana At Chandigarh · (1989) 177 ITR 461 : (1989) 44 TAXMAN 477
High Courts07 Nov 1988
Kashmiri Lal Kasturi Lal and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 177 ITR 477
Income Tax Act, 1961 — Section 147
High Courts07 Nov 1988
Commissioner of Income Tax Vs Shiv Singh
Punjab And Haryana At Chandigarh · (1989) 79 CTR 172 : (1989) 177 ITR 524
Income Tax Act, 1961 — Section 163(1)
High Courts07 Nov 1988
Commissioner of Income Tax Vs Anand Rubber and Plastics (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 77 CTR 120 : (1989) 2 ILR (P&H) 93 : (1989) 178 ITR 301
Income Tax Act, 1961 — Section 22, 28
High Courts07 Nov 1988
State of Punjab Vs Vinod Kumar Ahluwalia .
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 184
High Courts07 Nov 1988
Commissioner of Income Tax Vs Bharat Printing Machine Mfg. Co.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 319
Income Tax Act, 1961 — Section 147, 40A
High Courts07 Nov 1988
Tilak Raj Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 327
Income Tax Act, 1961 — Section 23(2)
High Courts07 Nov 1988Dismissed
Surasti Vs Kishori Lal and others
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 369
High Courts07 Nov 1988Dismissed
Nirmal Singh Gill Vs United Church of Northern India Trust Association Moga and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0013
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)(d)
High Courts04 Nov 1988Allowed
New India Insurance Co. Ltd. Vs Maj. Hans Raj Saini and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 121 : (1989) ACJ 740 : AIR 1989 P&H 283 : (1990) 67 CompCas 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110B, 95, 96