High Courts26 Oct 1988Allowed
Bhajan Singh Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0078
Civil Procedure Code, 1908 (CPC) — Section 145
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,846 of 4,611
High Courts26 Oct 1988
Sadhu Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 265 : (1989) 1 RCR(Criminal) 407
High Courts26 Oct 1988
Smt. Pushpmala Jain Vs Bank of Baroda and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 28 : (1992) 73 CompCas 552 : (1989) 2 ILR (P&H) 89
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 5, 47, 60(1)Limitation Act, 1963 — Article 137
High Courts26 Oct 1988
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 261 : (1989) 2 RCR(Criminal) 84
High Courts26 Oct 1988Allowed
Sukhbir Kaur Vs Mahabir Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 485
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Hindu Succession Act, 1956 — Section 14(1)
High Courts26 Oct 1988Allowed
Sukhbir Kaur Vs Mahabir Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 485
Hindu Succession Act, 1956 — Section 14(1)
High Courts17 Oct 1988
Gopal Singh Vs Land Acquisition Collector and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 701 : (1990) 1 RRR 433
High Courts14 Oct 1988Dismissed
M/s Prestolite of India Ltd. Vs Registrar of Companies, Delhi and Haryana etc.
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0103
Companies Act, 1956 — Section 633(2)
High Courts14 Oct 1988
Haryana State Electricity Board and Another Vs Chhotu Ram and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 400 : (1989) 96 PLR 26
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Oct 1988
Sudershan Kumar Sachdeva Vs Smt. Pushplata
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 9
High Courts14 Oct 1988
Mithu Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 252 : (1989) 1 RCR(Criminal) 238
High Courts14 Oct 1988
Kulwant Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 298
High Courts14 Oct 1988
Budha Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 509
High Courts14 Oct 1988
Harbans Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1266 : (1989) 1 RCR(Criminal) 171
High Courts14 Oct 1988
Kishan and Another Vs Narain Dass and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 267 : (1989) 1 ILR (P&H) 404 : (1990) 98 PLR 51
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Punjab Tenancy Act, 1887 — Section 5, 8
High Courts14 Oct 1988Allowed
Smt. Ajit Kaur Vs Mandir Jhok Hari Har and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 194 : (1989) 1 ILR (P&H) 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 96, 47
High Courts14 Oct 1988
Gram Panchayat Gobindpura, District Bhatinda and ors. Vs Sub Divisional Magistrate, Bhatinda and ors.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 227
High Courts14 Oct 1988
Union of India Vs Firm M/s Mohar Singh Sarwan Singh
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0014
Railways Act, 1890 — Section 78B
High Courts14 Oct 1988Dismissed
S.S. Sahni and Others Vs Registrar of Companies and Others
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 556 : (1988) 94 PLR 626
Companies Act, 1956 — Section 633, 633(1), 633(2)
High Courts14 Oct 1988
Hardyal Kaur and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0008
Land Acquisition Act, 1894 — Section 4