COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,848 of 4,611

High Courts07 Oct 1988

Smt. Hazran Vs Abdul Rehman

Punjab And Haryana At Chandigarh · (1989) CriLJ 1519 : (1989) 1 ILR (P&H) 380

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5, 7

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High Courts06 Oct 1988Dismissed

Messsrs Haryana Rice Mills and others Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0100

Constitution of India, 1950 — Article 14

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High Courts06 Oct 1988Dismissed

Gurdial Singh and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 11

Gram Panchayat Act, 1952 — Section 3, 4, 5

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High Courts06 Oct 1988Dismissed

Haryana Rice Mills and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 375

Constitution of India, 1950 — Article 14, 19(1)Essential Commodities Act, 1955 — Section 3B

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High Courts06 Oct 1988Dismissed

The Punjab State and others Vs Sh. Raghubir Singh

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0084

Land Acquisition Act, 1894 — Section 18, 4

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High Courts06 Oct 1988

Matru Mal and anr. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 620 : (1989) 1 RCR(Criminal) 432

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High Courts06 Oct 1988

Sapp @ Bittu alias Ashok Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 287

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High Courts06 Oct 1988

Gian Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 118

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High Courts06 Oct 1988

G.Dharmarajan Vs Jai Bhagwan

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 257 : (1989) 1 RCR(Criminal) 271

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High Courts06 Oct 1988

Oswal Woollen Mills Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1989) 179 ITR 22

Income Tax Act, 1961 — Section 253, 80J

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High Courts06 Oct 1988

Commissioner of Income Tax Vs Dr. Sajjan Singh Malik

Punjab And Haryana At Chandigarh · (1989) 178 ITR 643

Income Tax Act, 1961 — Section 271(1)

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High Courts05 Oct 1988Dismissed

State of Punjab Vs Tara Chand, A.C.O.-III

Punjab And Haryana At Chandigarh · (1989) CivCC 99 : (1990) 97 PLR 552

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts05 Oct 1988

Joginder Kumar Sood Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 485 : (1989) 1 RCR(Criminal) 257

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High Courts05 Oct 1988

Balhar Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0062

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High Courts05 Oct 1988

Kamlesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 2 AICLR 565 : (1990) 1 RCR(Criminal) 85

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High Courts05 Oct 1988

Harbhajan Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0048

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High Courts05 Oct 1988Allowed

Madan Gopal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1989 P&H 134 : (1989) 95 PLR 85

Haryana Relief of Agricultural Indebtedness Act, 1976 — Section 14, 18, 5

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High Courts05 Oct 1988

Commissioner of Income Tax Vs Har Parshad and Others

Punjab And Haryana At Chandigarh · (1989) 178 ITR 591

Income Tax Act, 1961 — Section 143, 143(3), 144, 146, 148

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High Courts05 Oct 1988

Bhag Singh and anr. Vs Financial Commissioner Appeals, Punjab & ors.

Punjab And Haryana At Chandigarh · (1989) PLJ 541 : (1988) 2 RRR 510

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High Courts04 Oct 1988Allowed

The State of Punjab Vs M/s. British Motor Car Co. and others

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0102

Punjab General Sales Tax Act, 1948 — Section 11B

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