High Courts14 Oct 1988
Gordhan Vs Narain Dass etc.
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0006
Punjab Tenancy Act, 1887 — Section 5, 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,847 of 4,611
High Courts13 Oct 1988Dismissed
Chander Parkash and Another Vs Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 509
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A, 7
High Courts12 Oct 1988Dismissed
M/s Japson International, Nicholson Road, Ambala Cantt. and another Vs State Bank of India, Saddar Bazar, Ambala Cantt and another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 289 : (1991) 72 CompCas 70 : (1989) 1 ILR (P&H) 389
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Oct 1988Dismissed
Japson International and Another Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 289 : (1991) 72 CompCas 70 : (1989) 1 ILR (P&H) 389
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115, 2
High Courts11 Oct 1988Allowed
S.K. Dhadwal Vs Prem Singh and Another
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0094
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts11 Oct 1988Dismissed
Shanti Devi Vs Karta Ram and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 385
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts11 Oct 1988
Khazan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 1555
Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts11 Oct 1988Dismissed
Shanti Devi Vs Karta Ram and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 385
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts11 Oct 1988
Atul Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 8
High Courts11 Oct 1988
Prem Chand-Peitioner. Vs State of Haryana and anr..
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 167
High Courts11 Oct 1988
Maha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 188 : (1989) 1 RCR(Criminal) 169
High Courts11 Oct 1988
O.P.Sharma, Major (Retd.) Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 942 : (1989) 1 RCR(Criminal) 191
High Courts10 Oct 1988
Public Gas Service and anr. Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 285 : (1989) 1 RCR(Criminal) 292
High Courts10 Oct 1988Dismissed
Akhara Shri Braham Buta, Amritsar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 198 : (1988) CivCC 163 : (1989) 1 ILR (P&H) 224
Constitution of India, 1950 — Article 14, 19, 25, 26Land Acquisition Act, 1894 — Section 17(1), 4, 5A
High Courts10 Oct 1988
Bhupinder Singh Dhillon Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 227
High Courts07 Oct 1988Dismissed
Cambridge Woollen Mills Vs Superintendent of C. E. and Others
Punjab And Haryana At Chandigarh · (1989) 19 ECC 153 : (1989) 20 ECR 200 : (1989) 39 ELT 515
High Courts07 Oct 1988Allowed
Preet Cold Storage and Ice Factory and Another Vs United Commercial Bank, Sangol and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 226 : (1989) 1 ILR (P&H) 247 : (1989) 95 PLR 180
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(2), Order 7 Rule 15
High Courts07 Oct 1988
Jai Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 189 : (1989) 1 RCR(Criminal) 147
High Courts07 Oct 1988
T.Srinivasan, Accountant General, Madras Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 170
High Courts07 Oct 1988
Hazran Vs Abdul Rehman
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 309 : (1989) CrLJ 1519 : (1989) 1 RCR(Criminal) 113