High Courts11 Dec 1990
Sant Ram Vs Dharam Chand
Punjab And Haryana At Chandigarh · (1991) PLJ 322 : (1991) 2 PLR 683 : (1991) 2 RRR 421
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,724 of 4,611
High Courts11 Dec 1990
Balkar Singh Vs Secretary to Government Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 178 : (1991) 1 RCR(Criminal) 366
High Courts11 Dec 1990Allowed
Om Narayana and Others Vs Risaldar Ganpat Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 339
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Dec 1990Allowed
Sarabjit Singh Vs Manmohan Kaur
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 4
High Courts10 Dec 1990
Baldev Raj Devgan and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 413
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts10 Dec 1990
Krishan Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 DMC 131 : (1990) 2 ILR (P&H) 241
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 Dec 1990
Devinder Kaur Vs Manmohan Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 130 : (1991) PLJ 539 : (1991) 2 RRR 518
High Courts10 Dec 1990Allowed
Lalit Kumar and Others Vs Sudershan Kumar
Punjab And Haryana At Chandigarh · (1991) 1 DMC 469
Criminal Procedure Code, 1973 (CrPC) — Section 300, 401Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Dec 1990
S.S. Virdi Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 238
Constitution of India, 1950 — Article 311Haryana Housing Board Act, 1971 — Section 3, 3(4), 6, 7Punjab Civil Services Rules — Rule 10.2
High Courts10 Dec 1990Dismissed
Markfed Vs Harjeet Singh and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 75
High Courts07 Dec 1990Dismissed
Food Corporation of India and Others Vs Dayal Singh
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0081
High Courts07 Dec 1990
Ramesh Gour, Press Correspondent, Nav Bharat Times and Others Vs Chiranji Lal Sharma
Punjab And Haryana At Chandigarh · (1991) 99 PLR 353 : (1991) 1 RCR(Criminal) 650
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500Press and Registration of Books Act, 1867 — Section 5(2)
High Courts07 Dec 1990
Harmon and Sons Vs Regional Director, E.S.I. Corporation and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 179
Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 2B
High Courts07 Dec 1990
Madan Lal Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 398 : (1991) 1 RCR(Criminal) 612
High Courts07 Dec 1990Dismissed
Durlabh Singh Vs Nahar Singh and Others
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0011
High Courts06 Dec 1990Allowed
Bishan Dass Nagina Mal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 367
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Dec 1990
Shiv Dhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 164 : (1991) 1 RCR(Criminal) 372
High Courts06 Dec 1990Allowed
Punjab Chemists Association (Regd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 498
Drugs and Cosmetics Rules, 1945 — Rule 49A, 50, 50A, 59
High Courts06 Dec 1990Dismissed
Kartar Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) CriLJ 2031 : (1992) 2 ILR (P&H) 84
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 190, 190(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Dec 1990
Subhash Chander Awasthy Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 148 : (1992) 1 RCR(Criminal) 414
Penal Code, 1860 (IPC) — Section 409