High Courts05 Dec 1990Allowed
Harphul Vs Lakhpat
Punjab And Haryana At Chandigarh · (1991) 99 PLR 514 : (1991) 1 RCR(Rent) 459
Civil Procedure Code, 1908 (CPC) — Section 149Court Fees Act, 1870 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,725 of 4,611
High Courts05 Dec 1990Dismissed
Harjinder Kaur Vs Tej Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 1 DMC 398
Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Dec 1990
Saraswati Gir Vs Dhanpal Singh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 13 : (1992) 1 ILR (P&H) 69 : (1991) 2 RCR(Rent) 29
Transfer of Property Act, 1882 — Section 105
High Courts05 Dec 1990
Rami Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 99 : (1991) PLJ 587 : (1991) 2 RRR 437
High Courts05 Dec 1990
Ajaib Singh Vs San Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 307 : (1991) 2 PLR 318 : (1991) 2 RRR 451
High Courts05 Dec 1990
Jagir Singh Vs Gurdial Kaur
Punjab And Haryana At Chandigarh · (1992) PLJ 30 : (1992) 2 RRR 92
High Courts05 Dec 1990
Hans Sethi Vs Sewa Samiti and anr.
Punjab And Haryana At Chandigarh · (1991) PLJ 77 : (1991) 2 PLR 647 : (1991) 1 RRR 575
High Courts05 Dec 1990Allowed
Punjab National Bank Vs Rajinder Kumar (Died) alias Rajinder Singh through his L.Rs
Punjab And Haryana At Chandigarh · (1991) 99 PLR 340
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts05 Dec 1990
Aggarwal Bastralya Vs Bhagwan Kunthu Nath Jain and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 426
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts05 Dec 1990
Ved Parkash Vs Premo and Others
Punjab And Haryana At Chandigarh · (1991) 1 ACC 594
Constitution of India, 1950 — Article 227
High Courts04 Dec 1990Dismissed
Uco Bank and Another Vs Sukhwant Singh
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 16
Evidence Act, 1872 — Section 124
High Courts03 Dec 1990
Balwant Rai Kaushal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 365
Haryana General Sales Tax Act, 1973 — Section 26, 26(1), 26(2), 26(3), 46Haryana General Sales Tax Rules, 1975 — Rule 29(4), 39A, 39A(1)
High Courts30 Nov 1990Dismissed
Jagtar Singh and Others Vs The State Transport Authority, U.T. and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 13
Central Motor Vehicles Rules, 1989 — Rule 88Constitution of India, 1950 — Article 14, 19Motor Vehicles (National Permits) Rules, 1975 — Rule 6
High Courts30 Nov 1990Dismissed
Tilak Raj Vs Shrimati Kailash Wati and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 313 : (1991) 99 PLR 312
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Nov 1990
Sarup Singh Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 83 : (1992) 1 RCR(Criminal) 32
High Courts30 Nov 1990
Gram Panchayat of Village Kharak Gaggar Vs Jugti
Punjab And Haryana At Chandigarh · (1991) PLJ 281 : (1991) 2 RRR 389
High Courts30 Nov 1990
Ludhiana Guru Nanak Cooperative House Building Society Ltd. (Regd.) Ludhiana Vs Makhan Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 98 : (1991) PLJ 69 : (1991) 2 PLR 600 : (1993) 1 RRR 136 : (1991) 1 RRR 507
High Courts30 Nov 1990Allowed
The Punjab National Bank Vs Sita Ram and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 195 : (1991) 99 PLR 12
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(6)
High Courts30 Nov 1990Dismissed
Suresh Raj and Others Vs Smt. Ganga Devi and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 393 : (1991) 99 PLR 447
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 22 Rule 4(5), 115
High Courts30 Nov 1990
Ludhiana Guru Nanak Co-operative House Building Society Ltd. Ludhiana Vs Makhan Singh
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 98 : (1991) PLJ 69 : (1991) 2 PLR 600 : (1993) 1 RRR 136 : (1991) 1 RRR 507