High Courts21 Nov 1990Allowed
Ballu Vs Parsa and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 322
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 12, 13, 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,727 of 4,611
High Courts21 Nov 1990
Brij Mohan Vs Chhaju Ram, etc.
Punjab And Haryana At Chandigarh · AIR 1991 P&H 275 : (1991) 99 PLR 334
Civil Procedure Code Amendment Act, 1976 — Order 41 Rule 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), 115
High Courts21 Nov 1990
Amar Singh Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 658 : (1990) 2 LJR 4 : (1991) PLJ 469 : (1991) 2 PLR 199 : (1992) 1 RRR 68 : (1991) 2 RRR 395
High Courts21 Nov 1990
Shri Kuldip Singh Vs Smt. Balwant Kaur (deceased) represented by her L.R. (i) Smt. Surinder Kaur and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 291 : (1992) 1 ILR (P&H) 486 : (1991) 99 PLR 615 : (1991) 2 RCR(Rent) 693
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 116
High Courts21 Nov 1990
Sat Parkash, etc. Vs Shiv Lal
Punjab And Haryana At Chandigarh · AIR 1991 P&H 199 : (1991) 99 PLR 381 : (1991) 1 RCR(Rent) 533
East Punjab Urban Rent Restriction Act, 1949 — Section 132(2)
High Courts21 Nov 1990
Notified Area Committee, Uchana Vs Dhanpat Rai
Punjab And Haryana At Chandigarh · (1992) 2 LJR 32 : (1991) PLJ 137 : (1991) 2 PLR 626 : (1991) 1 RRR 567
High Courts21 Nov 1990
Sanjay Malhotra Vs Usha Malhotra and Others
Punjab And Haryana At Chandigarh · (1991) 1 DMC 495
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Nov 1990Dismissed
Rajinder Singh Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1991) 2 DMC 622
Hindu Marriage Act, 1955 — Section 24
High Courts21 Nov 1990
Khazanchi Mal Vs Roop Chand etc.
Punjab And Haryana At Chandigarh · (1991) 99 PLR 655
High Courts21 Nov 1990
Des Raj Arora Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 514
Arbitration Act, 1940 — Section 14(2), 17, 37(1), 37(5)Limitation Act, 1963 — Article 119, 10, 11, 12, 13
High Courts21 Nov 1990
Nirmal Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1992) 2 LJR 728 : (1992) PLJ 286 : (1992) 2 RRR 419
High Courts20 Nov 1990
Surjit Kaur Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 144 : (1992) 1 RCR(Criminal) 407
Limitation Act, 1963 — Article 58 , 59
High Courts20 Nov 1990Allowed
Panna Lal (Deceased) and Others Vs Banarsi Dass
Punjab And Haryana At Chandigarh · (1991) 99 PLR 434
Transfer of Property Act, 1882 — Section 106
High Courts20 Nov 1990
Harpreet Kaur Vs Parminder Singh
Punjab And Haryana At Chandigarh · (1992) 2 DMC 363
Hindu Marriage Act, 1955 — Section 24, 9
High Courts20 Nov 1990
Ved Parkash Datta Vs Punjab State
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 498 : (1991) ISJ 439 : (1992) 2 LJR 47 : (1991) PLJ 329 : (1991) 2 PLR 17 : (1991) 2 RRR 408
High Courts20 Nov 1990
Sukhwinder Singh and Co. Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1991) ISJ 339 : (1991) PLJ 65 : (1991) 1 RRR 514
High Courts20 Nov 1990
Dharam Pal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1991) PLJ 213 : (1991) 2 RRR 233
High Courts19 Nov 1990Dismissed
Murti Devi Vs Hem Raj
Punjab And Haryana At Chandigarh · (1992) 2 DMC 359
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts19 Nov 1990
Duli Chand Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 102 : (1991) PLJ 474 : (1991) 2 RRR 400
High Courts19 Nov 1990
Gulshan Rai Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 145 : (1991) 2 RRR 80