High Courts30 Nov 1990Allowed
Pirthi Chand (Deceased) and Others Vs Lal Balwant Rai Moga
Punjab And Haryana At Chandigarh · (1991) 99 PLR 520
Partnership Act, 1932 — Section 45, 72
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,726 of 4,611
High Courts30 Nov 1990
Sh. Surinder Mohan and Another Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 192
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Nov 1990Allowed
Sh. Surinder Mohan and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 189 : (1991) 99 PLR 643
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Nov 1990
State of Punjab Vs Kishan Lal
Punjab And Haryana At Chandigarh · (1993) PLJ 154 : (1991) 2 PLR 203 : (1993) 2 RRR 397
High Courts28 Nov 1990
Maharshi Dayanand University Vs Parveen Kumar and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 284
Indian Medical Council Act, 1956 — Section 20, 33
High Courts28 Nov 1990Allowed
Indo Graphic Art Machinery Company (P) Ltd. Vs Presiding Officer, Labour Court-II and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 17
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4), 15
High Courts28 Nov 1990Allowed
Ratan Kumar Modi and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 265 : (1991) 1 RCR(Criminal) 586
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1990Dismissed
Gian Singh and Others Vs Senior Regional Manager, Food Corporation of India, Punjab Region and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 54 : (1991) 99 PLR 1
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 2(1), 23, 24
High Courts27 Nov 1990
Jagdish Lal Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 174
High Courts27 Nov 1990
Gurmukh Singh alias Gomi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 170 : (1991) 1 CurLJ 342 : (1991) 1 RCR(Criminal) 328
High Courts26 Nov 1990Dismissed
State of Punjab and Another Vs Des Raj Mehta and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 139
Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5A
High Courts26 Nov 1990
Mansukh & Co. (Overseas) Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) PLJ 101 : (1991) 1 RRR 581
High Courts26 Nov 1990Allowed
D.D. Malik Vs S.M. Nehra
Punjab And Haryana At Chandigarh · (1991) 99 PLR 456 : (1991) 99 PLR 441 : (1991) 1 RCR(Rent) 620
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts26 Nov 1990Dismissed
Som Nath and Another Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (1991) 99 PLR 450 : (1992) 1 RCR(Rent) 64
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)
High Courts21 Nov 1990Dismissed
Surjit Singh Vs Ujaggar Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 552
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Nov 1990Dismissed
Bipan Kumar Vs C.L. Mahajan, Manager, Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 208
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 120B, 409, 418, 420, 424
High Courts21 Nov 1990Dismissed
Raj Kumar Vs Shanti Saroop Gandhi and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 407
Transfer of Property Act, 1882 — Section 55, 55(1), 55(6)
High Courts21 Nov 1990
Kesho Ram Vs Chetan Dass and Another
Punjab And Haryana At Chandigarh · (1991) 192 ITR 446 : (1991) 99 PLR 511
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts21 Nov 1990
Raj Kumar Vs Shanti Saroop Gandhi and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 18
Transfer of Property Act, 1882 — Section 55(1)
High Courts21 Nov 1990
Arjan Dass Vs Krishan Kumar etc.
Punjab And Haryana At Chandigarh · AIR 1991 P&H 278 : (1991) 99 PLR 310 : (1991) 1 RCR(Rent) 530
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)