High Courts19 Nov 1990Dismissed
Dev Karan Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1991) 99 PLR 206
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,728 of 4,611
High Courts16 Nov 1990Allowed
Naunehal Singh and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 433
Land Acquisition Act, 1894 — Section 18, 4, 6, 7, 8Post Office Act, 1898 — Section 28, 29
High Courts16 Nov 1990
Babu Singh Vs Moti Ram
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 465 : (1991) 1 RCR(Criminal) 144
High Courts16 Nov 1990
Ram Dai Vs Subha Chand
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 320
High Courts16 Nov 1990Dismissed
Megh Nath Vs Sarla Devi and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 139 : (1991) 99 PLR 439
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115
High Courts16 Nov 1990Dismissed
The Manager, Hindu Higher Secondary School Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 378
Constitution of India, 1950 — Article 12, 226Haryana Aided Schools (Security of Service) Rules, 1974 — Rule 82
High Courts16 Nov 1990
Moti Singh and another Vs Dr. Devinder Singh
Punjab And Haryana At Chandigarh · AIR 1991 P&H 197 : (1992) 1 ILR (P&H) 141 : (1991) 99 PLR 186 : (1991) 1 RCR(Rent) 543
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14(4)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(4), 15
High Courts15 Nov 1990Allowed
Parminder Singh Vs Surinderjit Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 184
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Nov 1990Allowed
Ram Lal Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts15 Nov 1990
Balbir Singh Vs Daljit Singh Kehar Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 617 : (1991) 2 RRR 458
High Courts15 Nov 1990
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 135 : (1991) 1 RCR(Criminal) 362
High Courts15 Nov 1990
Iqbal Singh Vs Jagdish Singh and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 68 : (1991) 1 RRR 516
High Courts14 Nov 1990
Commissioner of Income Tax Vs Shri Prem Chand Jain
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 483
High Courts14 Nov 1990
Saroj Vs Murti Devi and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 570 : (1992) ACJ 93 : (1992) 1 ILR (P&H) 135 : (1991) 99 PLR 343
Insurance Act, 1938 — Section 39
High Courts14 Nov 1990Allowed
Uma Shanti and Others Vs Ravi Kanta
Punjab And Haryana At Chandigarh · (1991) 1 DMC 639
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts14 Nov 1990
Commissioner of Income Tax Vs Prem Chand Jain
Punjab And Haryana At Chandigarh · (1991) 189 ITR 320
High Courts14 Nov 1990
Smt. Saroj Vs Smt. Murti Devi and others
Punjab And Haryana At Chandigarh · (1992) ACJ 93 : AIR 1991 P&H 183 : (1991) 99 PLR 343
Hindu Succession Act, 1956 — Section 8Insurance Act, 1938 — Section 39, 39(6)
High Courts14 Nov 1990
Som Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 156
High Courts14 Nov 1990Dismissed
Ram Kishan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 DMC 582 : (1991) 1 RCR(Criminal) 359
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Nov 1990Dismissed
Thakur Dass Vs Aflatoon and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 179
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Limitation Act, 1963 — Section 5