High Courts09 Nov 1990
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 191 : (1991) 1 RCR(Criminal) 324
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,730 of 4,611
High Courts09 Nov 1990Dismissed
Pushpinder Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1992) 2 DMC 483 : (1991) 1 RCR(Criminal) 141
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Nov 1990
Dhanpat Rai and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1991) 2 ACC 58 : (1992) ACJ 576
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Nov 1990Allowed
Krishan Lal Vs Devinder Kumari
Punjab And Haryana At Chandigarh · (1991) 2 DMC 498
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Nov 1990
Mukhtiar Singh Vs Sant Singh and anr.
Punjab And Haryana At Chandigarh · (1991) CCC 225 : (1991) 1 CurLJ 128 : (1991) PLJ 143 : (1991) 1 PLR 15 : (1991) 1 RRR 86
High Courts08 Nov 1990
Mittal Spices, Mandi Fentan Ganj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 157 : (1991) 1 RCR(Criminal) 319
High Courts08 Nov 1990Dismissed
Mukhtiar Singh Vs Bant Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 15
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts08 Nov 1990
Pargan Singh Vs Surjit Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 67
High Courts08 Nov 1990
Harjodh Singh Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 166 : (1991) 1 RCR(Criminal) 345 : (1991) 2 SCT 297
High Courts08 Nov 1990
Joga Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 511 : (1991) 1 RCR(Criminal) 126
High Courts08 Nov 1990Allowed
Sumer Chand Jain Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1991) CivCC 260 : (1991) 99 PLR 152 : (1991) 1 RCR(Rent) 22
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Nov 1990
Basant Lal Bhatia and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 55
High Courts07 Nov 1990
Seeso alias Bakhshish Kaur and Another Vs Pakhar Singh Jhuti
Punjab And Haryana At Chandigarh · (1991) 1 DMC 505
Hindu Marriage Act, 1955 — Section 9
High Courts07 Nov 1990
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 208 : (1991) 1 RCR(Criminal) 331
High Courts07 Nov 1990
Mukhtiar Singh and anr Vs Jai Singh
Punjab And Haryana At Chandigarh · (1990) PLJ 41 : (1990) 1 RRR 332
High Courts06 Nov 1990Allowed
The State of Punjab and Others Vs Joginder Singh, Clerk
Punjab And Haryana At Chandigarh · (1991) 99 PLR 214
Punjab Civil Services Rules — Rule 13.4
High Courts06 Nov 1990Allowed
Tata Engineering and Locomotive Company Limited Vs P.S. Jain Motors and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 185
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6C, 115
High Courts06 Nov 1990
Gurcharan Singh Vs S.Moti Ram
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 345 : (1991) PLJ 176 : (1991) 2 PLR 451 : (1991) 2 RRR 78
High Courts06 Nov 1990
Vimish Jain Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1991 P&H 222 : (1991) 1 RCR(Civil) 613
Constitution of India, 1950 — Article 14, 226, 227
High Courts06 Nov 1990
Prabhu Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 171 : (1991) 1 RCR(Criminal) 374