High Courts06 Nov 1990
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 114 : (1991) 1 RCR(Criminal) 349
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,731 of 4,611
High Courts06 Nov 1990Allowed
The State of Punjab and Others Vs Lashkar Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 437
High Courts06 Nov 1990Dismissed
Veer Bhan and Another Vs Madan Gopal
Punjab And Haryana At Chandigarh · (1991) 99 PLR 199
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts06 Nov 1990
Harjit Singh and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 441 : (1991) 99 PLR 403
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 4
High Courts05 Nov 1990
GIRDHARI LAL BHARGAVA (DEAD) and Another Vs COMMISSIONER OF WEALTH TAX.
Punjab And Haryana At Chandigarh · (1992) 101 CTR 384
High Courts05 Nov 1990
Ram Sarup Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 155 : (1991) 1 RCR(Criminal) 350
High Courts05 Nov 1990
Gurdev Kaur Vs Mal Singh and others
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 73 : (1991) PLJ 215 : (1991) 2 RRR 234
High Courts05 Nov 1990
Raj Rani Vs Des Raj and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 100 : (1991) 1 RRR 88
High Courts05 Nov 1990
Jagdish Mittar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 594
High Courts05 Nov 1990Allowed
Maj. Raj Kishan and Others Vs Sh. Chiranji Lal and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 155 : (1991) 1 RCR(Rent) 51
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 11 , 115
High Courts05 Nov 1990Dismissed
Gram Panchayat Vs Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 342
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts04 Nov 1990
Uma Shanti Vs Ravi Kanta
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 158 : (1991) 1 RCR(Criminal) 337
High Courts01 Nov 1990Dismissed
Raj Mal and Others Vs Joginder Ram and Others
Punjab And Haryana At Chandigarh · (1991) CriLJ 3059 : (1992) 1 ILR (P&H) 132 : (1991) 1 RCR(Criminal) 335
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 139, 310, 482
High Courts01 Nov 1990
Mange Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 666 : (1991) 1 CurLJ 471 : (1991) 1 RCR(Criminal) 154
High Courts01 Nov 1990Allowed
Sunil Kumar Sabharwal Vs Neelam Sabharwal and Another
Punjab And Haryana At Chandigarh · (1991) CriLJ 2056 : (1991) 1 DMC 547 : (1992) 1 ILR (P&H) 343 : (1991) 99 PLR 307
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(2), 482
High Courts01 Nov 1990
Bajrang Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 737 : (1991) 1 CurLJ 321 : (1991) 1 RCR(Criminal) 153 : (1991) 1 RCR(Criminal) 596
High Courts01 Nov 1990
Girdhari Lal Vs Govt.Food Inspector, Sonepat
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 760 : (1991) 1 CurLJ 339 : (1991) 1 RCR(Criminal) 142
High Courts31 Oct 1990Dismissed
The Ladwa Co-operative Marketing-cum-Processing Society Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 101
High Courts31 Oct 1990Allowed
Managing Committee Dr. Hari Ram Co. Education Higher Secondary School Vs Shri Rattan Lal Sharma and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 347 : (1991) 99 PLR 175
Constitution of India, 1950 — Article 226
High Courts31 Oct 1990Dismissed
Om Prakash Dhawan Vs Meena Dhawan
Punjab And Haryana At Chandigarh · (1992) 2 DMC 350
Hindu Marriage Act, 1955 — Section 13, 23, 23(1)