High Courts18 Dec 1990Allowed
Prem Sukh and Others Vs Dal Chand and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 427
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,723 of 4,611
High Courts18 Dec 1990Allowed
D.R. Trikha Vs Union Territory (Chandigarh Administration) and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 168
Constitution of India, 1950 — Article 226, 227Haryana Housing Board Act, 1971 — Section 74
High Courts18 Dec 1990
Gulab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 341 : (1991) 1 RCR(Criminal) 323
High Courts18 Dec 1990
Tar Singh @ Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 187 : (1991) 1 RCR(Criminal) 378
High Courts18 Dec 1990
Aryna Gupta Vs Ludhiana Improvement Trust
Punjab And Haryana At Chandigarh · (1992) 2 LJR 26 : (1991) PLJ 461 : (1991) 2 PLR 197 : (1991) 2 RRR 318
High Courts18 Dec 1990
Gurbhej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 42
High Courts18 Dec 1990Allowed
Rajendar Parshad Vs Rajbir and Another
Punjab And Haryana At Chandigarh · (1992) ACJ 105
Constitution of India, 1950 — Article 227
High Courts18 Dec 1990Dismissed
Hakam Singh Vs Jagir Singh and Others
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 8 Rule 9
High Courts18 Dec 1990Allowed
M. Kar, Joint Managing Director, Flovel Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 99 PLR 370
Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 482Industrial Disputes Act, 1947 — Section 17A, 29
High Courts17 Dec 1990Dismissed
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) CriLJ 2481 : (1991) 2 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 313, 448, 465, 537Prevention of Food Adulteration Act, 1954 — Section 16(1), 16A, 7
High Courts17 Dec 1990
Taria alias Tara Chand Vs Amar Singh and another
Punjab And Haryana At Chandigarh · AIR 1991 P&H 187 : (1992) 1 ILR (P&H) 435 : (1991) 99 PLR 481
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts17 Dec 1990Allowed
Amar Nath Vs Beli Ram and Another
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0012
High Courts14 Dec 1990Dismissed
Smt. Prem Vati Bhandari Vs Smt. Maya Wati and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 409
Benami Transactions (Prohibition) Act, 1988 — Section 1, 2, 3, 3(1), 3(2)
High Courts14 Dec 1990
Smt. Prem Vati Bhandari Vs Ved Parkash (Decd. by legal representatives)
Punjab And Haryana At Chandigarh · (1991) 191 ITR 47 : (1991) 99 PLR 490
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 3(2), 3(3), 4
High Courts14 Dec 1990
Gunwant Raj Vs Madhu Sharma
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 607
High Courts14 Dec 1990Dismissed
Dr. Vinod Kumar Goyal and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1990) CriLJ 2333 : (1992) 2 ILR (P&H) 159
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 120B, 323, 384, 405
High Courts12 Dec 1990Allowed
Punjab Kesri Printing Press Vs Rattan Singh and Others
Punjab And Haryana At Chandigarh · (1992) 1 LLJ 759 : (1991) 99 PLR 350
Industrial Disputes Act, 1947 — Section 18(1), 2Punjab Industrial Disputes Rules, 1958 — Rule 58
High Courts11 Dec 1990Allowed
Nehru Yuvak Kendra Sangthan Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 440
High Courts11 Dec 1990Dismissed
R.K. Khanna Vs Janak Raj Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 193 : (1991) 2 RCR(Rent) 380
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(4)
High Courts11 Dec 1990
Harcharan Singh and ors. Vs Additional Director, Consolidation of Holdings Punjab and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 91 : (1991) 1 RRR 531