High Courts08 Jan 1991Allowed
Kehar Singh Vs Balraj Singh and Others
Punjab And Haryana At Chandigarh · (1991) 01 P&H CK 0132
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,721 of 4,611
High Courts08 Jan 1991Allowed
The Oriental Insurance Company Ltd. Vs Chandigarh Aromatics and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 422
Arbitration Act, 1940 — Section 9Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jan 1991Dismissed
Mohan Lal Sharma and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 322
Constitution of India, 1950 — Article 16Punjab State Faculty of Ayurvedic and Unani System of Medicines Act, 1963 — Section 21
High Courts08 Jan 1991
Subhash Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 577 : (1991) 3 RCR(Criminal) 155
High Courts08 Jan 1991
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 591
High Courts08 Jan 1991
Mahinder Singh Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 560
High Courts08 Jan 1991
Neelam Kumari Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 445 : (1991) 2 RCR(Criminal) 12
High Courts08 Jan 1991
Mast Ram (deceased) by his L.Rs. Vs Paras Ram
Punjab And Haryana At Chandigarh · (1991) PLJ 547 : (1991) 2 PLR 68 : (1991) 2 RRR 568
High Courts08 Jan 1991Allowed
Dr. B.S. Sidhu Vs The Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 271
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts08 Jan 1991Dismissed
Gurmel Singh (Deceased) and Another Vs Ujagar Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 571
Specific Relief Act, 1963 — Section 20(4)
High Courts07 Jan 1991
Chajju Ram Yadav Vs Dyal Singh
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 590 : (1991) 2 CurLJ 471 : (1991) 3 RCR(Criminal) 167
High Courts07 Jan 1991
Raj Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 89
High Courts07 Jan 1991
R.C.Kaushal Vs Black Jack India Pvt.Ltd.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 22
High Courts07 Jan 1991
Rajinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 170
High Courts02 Jan 1991
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 525
High Courts02 Jan 1991
Haryana State Vs Rang Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 302 : (1992) 1 CurLJ 576 : (1992) 3 RCR(Criminal) 229
High Courts01 Jan 1991
Vakil Chand and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 613
High Courts21 Dec 1990
Karnal Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 451
Constitution of India, 1950 — Article 226, 227Land Acquisition (Amendment) Act, 1984 — Section 28ALand Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts21 Dec 1990Allowed
Sh. Baljit Singh and Others Vs Sh. Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 430
Civil Procedure Code, 1908 (CPC) — Section 115, 96(3)
High Courts21 Dec 1990Dismissed
Babu Ram Vs Labour Officer and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 1044 : (1999) 3 LLJ 384
Workmens Compensation Act, 1923 — Section 10A, 4A