High Courts15 Jan 1991
Ram Singh Vs Chandigarh Housing Board, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 32
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,719 of 4,611
High Courts15 Jan 1991
Deepak Kumar and anr. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 372 : (1991) 3 RCR(Criminal) 165
High Courts15 Jan 1991
Gulab Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 392 : (1991) 3 RCR(Criminal) 159
High Courts15 Jan 1991
Sarwan Kumar Vs Prem Lata @ Premo
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 381 : (1991) 2 CurLJ 526
High Courts15 Jan 1991
Mahla Ram Vs Hawa Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 101
High Courts15 Jan 1991Dismissed
Punjab State Electricity Board and Another Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (1991) 99 PLR 486
Constitution of India, 1950 — Article 227Telegraph Act, 1885 — Section 10
High Courts14 Jan 1991
Vijay Narain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 630
High Courts14 Jan 1991
Krishna Devi and anr.. Vs State of Punjab and anr..
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 154
High Courts14 Jan 1991
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 390 : (1991) 3 RCR(Criminal) 163
High Courts14 Jan 1991
Om Parkash Goyal Vs Ram Krishan Chhokar
Punjab And Haryana At Chandigarh · (1991) PLJ 119 : (1991) 1 PLR 410 : (1991) 2 RRR 59
High Courts14 Jan 1991
Om Singh Vs Bhateri alias Ram Bhateri
Punjab And Haryana At Chandigarh · (1991) PLJ 471 : (1991) 2 RRR 397
High Courts14 Jan 1991Dismissed
Karanvir Parkash and Others Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1992) ACJ 892
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Jan 1991Allowed
Jagdish Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1991) 99 PLR 480
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 28A
High Courts11 Jan 1991Dismissed
Gurdip Singh and Others Vs Daljit Kaur
Punjab And Haryana At Chandigarh · (1992) 1 DMC 208 : (1991) 3 RCR(Criminal) 2
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 420, 498A
High Courts11 Jan 1991
Atma Singh Kaler Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 355
High Courts11 Jan 1991
Kanshi Ram Vs Commissioner, Hissar Division
Punjab And Haryana At Chandigarh · (1991) PLJ 126 : (1991) 2 PLR 668 : (1992) 1 RRR 180 : (1991) 2 RRR 61
High Courts11 Jan 1991
Kanshi Ram Vs Commissioner, Hissar Division and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 126 : (1991) 2 PLR 668 : (1992) 1 RRR 180 : (1991) 2 RRR 61
High Courts11 Jan 1991
Lakha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 512
High Courts11 Jan 1991
Kuldip Singh Vs Hari Chander and another
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 337 : (1991) PLJ 136 : (1991) 2 RRR 71
High Courts11 Jan 1991
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 623