High Courts09 Jan 1991Dismissed

Balram Singh Vs Sukhwant Kaur and Another

Punjab And Haryana At Chandigarh · (1992) CriLJ 792 : (1992) 1 ILR (P&H) 347

Companies Act, 1956 — Section 159, 162, 220Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 472, 473Delhi Development Act, 1957 — Section 29(2)