High Courts21 Dec 1990
Usha Rani Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1992) 1 DMC 21
Hindu Marriage Act, 1955 — Section 13, 13B, 13B(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,722 of 4,611
High Courts21 Dec 1990
Babu Ram Vs The Labour Officer and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 493
Employees Compensation Act, 1923 — Section 10A, 4A
High Courts20 Dec 1990
Bhim Singh Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 466 : (1993) PLJ 32 : (1993) 1 RRR 606
High Courts19 Dec 1990Allowed
Manjeet Singh Dole Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 57
High Courts19 Dec 1990
Telu Ram Vs Haryana Agricultural University
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 30
Constitution of India, 1950 — Article 12, 14, 36, 39Haryana Agricultural University Act, 1961 — Section 29, 31
High Courts19 Dec 1990Dismissed
Jagdish Chand (deceased) through his Legal Heirs Vs Chhattar Pal
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 418
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 53A
High Courts19 Dec 1990Allowed
Uttam Singh Vs Partap Singh (Deceased) and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 300 : (1991) 99 PLR 505
Punjab Custom (Power to Contest) Act, 1920 — Article 2, 7Punjab Customs (Power to Contest) Amendment Act, 1973 — Section 3
High Courts19 Dec 1990Dismissed
Bir Bhan Vs Smt. Iswar Devi
Punjab And Haryana At Chandigarh · (1991) 99 PLR 420 : (1991) 1 RCR(Rent) 622 : (1991) 1 RCR(Rent) 383
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts19 Dec 1990Dismissed
The Oriental Insurance Co. Vs Ram Kumar and Another
Punjab And Haryana At Chandigarh · (1991) ACJ 1091 : (1991) 99 PLR 300
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 165Workmens Compensation Act, 1923 — Section 3
High Courts19 Dec 1990
Batra Finance Corporation and Another Vs Chief Judicial Magistrate and Others
Punjab And Haryana At Chandigarh · (1991) 192 ITR 71
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 276, 277
High Courts19 Dec 1990
Mehar Chand and ors. Vs Financial Commissioner, Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 78 : (1991) 1 RRR 591
High Courts19 Dec 1990
Sohan Lal Vs Shanti Devi
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 602 : (1992) 2 LJR 45 : (1991) PLJ 518 : (1991) 2 RRR 418
High Courts19 Dec 1990
Nirbhey Singh Vs Gurdev Singh and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 199 : (1991) 2 PLR 687 : (1991) 1 RCR(Rent) 688 : (1991) 2 RRR 24
High Courts19 Dec 1990
Hari Singh and others Vs Bishanlal and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 11
Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 122, 41
High Courts19 Dec 1990
Sat Paul Singh Vs Hukam Chand
Punjab And Haryana At Chandigarh · (1991) PLJ 392 : (1991) 2 RRR 476
High Courts19 Dec 1990
Punjab Financial Corp. Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1991) 63 FLR 492 : (1993) 1 ILR (P&H) 327 : (1992) 2 LLJ 825 : (1991) 99 PLR 293
Industrial Disputes Act, 1947 — Section 11A
High Courts19 Dec 1990
Sukhdev Khanna, Advocate Chandigarh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 646
High Courts19 Dec 1990Allowed
National Insurance Co. Ltd. Vs Sukhbir Kaur and Another
Punjab And Haryana At Chandigarh · (1991) 2 ACC 709 : (1991) ACJ 551 : (1991) 99 PLR 359
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Workmens Compensation Act, 1923 — Section 21
High Courts19 Dec 1990
Dimple Soba and others Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · AIR 1991 P&H 220 : (1991) 2 RCR(Civil) 260
Constitution of India, 1950 — Article 226Guru Nanak Dev University Calendar, 1986 — Ordinance 10, Ordinance 11, Ordinance 11.1, Ordinance 13
High Courts18 Dec 1990Dismissed
Thakkar Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) CriLJ 1807 : (1992) 1 ILR (P&H) 151 : (1991) 3 RCR(Criminal) 235
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482, 561A