High Courts03 May 1991
State of Haryana Vs Mian Singh
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,695 of 4,611
High Courts03 May 1991
State of Haryana Vs Roshan Lal
Punjab And Haryana At Chandigarh · (1993) CrLJ 1683 : (1991) 3 RCR(Criminal) 192
High Courts03 May 1991
State of Punjab Vs Buta Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 265
High Courts03 May 1991Dismissed
Abnash Chander and Another Vs Surat Singh (Deceased) represented by his legal heirs and Others
Punjab And Haryana At Chandigarh · (1993) 1 DMC 469
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2)Limitation Act, 1963 — Article 60
High Courts02 May 1991Dismissed
Prem Chand Vs Ram Dass and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 115
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts02 May 1991
Rajdeep Pvt.Ltd.and ors. Vs Sohan Lal Punani and ors.
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 874 : (1991) 3 RCR(Criminal) 59
High Courts02 May 1991
State of Punjab Vs Tilak Raj
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 193
High Courts02 May 1991
Lakhwinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 241 : (1991) 2 CurLJ 477 : (1991) 3 RCR(Criminal) 208
High Courts02 May 1991
Major Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 64
High Courts02 May 1991Allowed
O.P. Latka Vs The State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 342
State Bank of Patiala (Officers) Service Regulations, 1979 — Regulation 67, 9
High Courts01 May 1991Allowed
Kultar Dev Kalsi Vs Centra Institute of Hand Tools and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 169
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15, 16, 2, 29, 30
High Courts01 May 1991
State of Punjab Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 192 : (1993) CrLJ 2571
High Courts01 May 1991
Sqn. Ldr. Gurdial Singh (Retd.) Vs Gurdev Singh and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 240 : (1992) 101 PLR 111
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 6 Rule 17
High Courts01 May 1991
State of Punjab Vs Harnek Singh
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 783 : (1991) 3 RCR(Criminal) 602
High Courts01 May 1991
State of Punjab Vs Sardul Singh
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 385
High Courts01 May 1991Dismissed
State of Punjab Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1993) CriLJ 2571 : (1991) 3 RCR(Criminal) 254 : (1991) 3 RCR(Criminal) 285
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts30 Apr 1991Dismissed
State of Punjab Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 483 : (1992) 1 RCR(Criminal) 71
Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(2), 14A, 16, 7
High Courts30 Apr 1991Dismissed
Jitendra Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 2 DMC 493
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Apr 1991
Sher Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 702 : (1991) 3 RCR(Criminal) 110
High Courts30 Apr 1991
Balbir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 369