High Courts14 May 1991
State of Punjab Vs Satpal
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 377
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,693 of 4,611
High Courts14 May 1991
Gian Chand Vs Mohinder Devi and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 201 : (1991) 3 RCR(Criminal) 294
High Courts14 May 1991
Ram Parshad Vs Indian Institute of Bankers
Punjab And Haryana At Chandigarh · AIR 1992 P&H 1 : (1992) 75 CompCas 733 : (1992) 1 ILR (P&H) 42 : (1991) 3 RCR(Civil) 662
Companies Act, 1913 — Section 26Constitution of India, 1950 — Article 12, 226, 32, 41Delhi School Education Act, 1973 — Section 2
High Courts14 May 1991
Amar Singh Vs Gram Panchayat, Sabun
Punjab And Haryana At Chandigarh · (1992) 2 LJR 420 : (1992) PLJ 69 : (1992) 1 RRR 42
High Courts13 May 1991Dismissed
Assistant Collector of Customs Vs Palwinder Singh
Punjab And Haryana At Chandigarh · (1992) 57 ELT 33
Customs Act, 1962 — Section 123, 135, 135(1), 137(1)
High Courts13 May 1991
Gujjar Singh Vs Gulzar Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 621 : (1992) PLJ 307 : (1991) 2 PLR 266 : (1992) 1 RRR 13
High Courts13 May 1991
State of Punjab Vs Balak Ram and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 425
High Courts13 May 1991
COMMISSIONER OF Income Tax Vs SMT. RAM KAUR.
Punjab And Haryana At Chandigarh · (1992) 193 ITR 692
Income Tax Act, 1961 — Section 64
High Courts13 May 1991
State of Punjab Vs Natha Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 577 : (1992) 1 RRR 62
High Courts10 May 1991
State of Punjab Vs Tara Singh .
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 495
High Courts10 May 1991
State of Punjab Vs Babu Ram
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 350
High Courts10 May 1991
P.N.Mathur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 1053 : (1991) 3 RCR(Criminal) 79
High Courts10 May 1991
Amar Auto Store Vs Municipal Committee, Kotkapura
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 186 : (1991) PLJ 633 : (1991) 2 PLR 293 : (1991) 2 RRR 495
High Courts10 May 1991
Charan Singh and Others Vs S.D.M. and Others
Punjab And Haryana At Chandigarh · (1992) CriLJ 671 : (1992) 2 ILR (P&H) 459 : (1992) 3 RCR(Criminal) 12
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 362, 397(2), 435
High Courts09 May 1991
Municipal Corporation of Ludhiana Vs Kamlesh Jindal
Punjab And Haryana At Chandigarh · (1992) 2 LJR 722 : (1992) PLJ 273 : (1992) 1 RRR 115
High Courts09 May 1991Dismissed
The State of Punjab Vs Gulshan Rai
Punjab And Haryana At Chandigarh · (1992) CriLJ 873 : (1991) 2 ILR (P&H) 490 : (1992) 1 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 19(17)A, 19A
High Courts09 May 1991
Smt. Harjit Grewal and Others Vs Dr. Vinod Kumar Batra and Another
Punjab And Haryana At Chandigarh · (1991) 05 P&H CK 0101
Urban Land (Ceiling and Regulation) Act, 1976 — Section 42, 5, 5(3)
High Courts09 May 1991
State of Punjab Vs Sabhu Ram
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 196
High Courts09 May 1991
Kuldip Singh Josan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) PLJ 549 : (1991) 2 RRR 570
High Courts09 May 1991
State of Punjab Vs Santa Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 273