High Courts29 May 1991
R.M.Yadav, Field Representative BASF India Ltd and ors. Vs Vinod Kumar Bansal
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 238
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,691 of 4,611
High Courts29 May 1991
Subhash Chander and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 20
Constitution of India, 1950 — Article 19, 245, 265Haryana Municipal Act, 1973 — Section 181(1), 182(1), 199, 200, 70
High Courts29 May 1991
Income Tax Officer Vs Kesho Ram
Punjab And Haryana At Chandigarh · (1993) 199 ITR 164
Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(1)
High Courts29 May 1991
Kartar Kaur alias Taro Vs Gurdev Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 619 : (1991) 3 RCR(Criminal) 416
High Courts29 May 1991Dismissed
State of Punjab Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 463 : (1991) 3 RCR(Criminal) 270
Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts28 May 1991Dismissed
Employees State Insurance Corporation Vs Nirbhai Roadways Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 371
Employees State Insurance Act, 1948 — Section 2(22), 44, 45, 45(2), 45A
High Courts28 May 1991Allowed
H.O. Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 366
Constitution of India, 1950 — Article 227, 228Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 2.2
High Courts28 May 1991Dismissed
Bhagtu Vs Melu Ram
Punjab And Haryana At Chandigarh · (1992) 101 PLR 635
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts28 May 1991
Vidya Sagar Vs Financial Commissioner (Appeals), Punjab
Punjab And Haryana At Chandigarh · (1991) PLJ 653 : (1991) 2 RRR 428
High Courts28 May 1991
Air Marshal Shivdev Singh (Retd.) Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (1991) PLJ 487 : (1991) 2 RRR 344
High Courts28 May 1991
Commissioner of Income Tax Vs New Suraj Transport Corporation (P.) Ltd.
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 529 : (1992) 194 ITR 458
Income Tax Act, 1961 — Section 2(14), 45
High Courts28 May 1991
S.K. Sayal Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1992 P&H 122 : (1992) CivCC 350 : (1992) 1 CivCC 350 : (1992) 2 ILR (P&H) 235 : (1991) 3 RCR(Civil) 169
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3
High Courts28 May 1991
Joginder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1992) CriLJ 3422 : (1991) 3 RCR(Criminal) 226
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 146(1), 146(2)
High Courts28 May 1991
Joginder Singh, Inspector, Haryana Roadways Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 455
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts27 May 1991
INCOME TAX OFFICER Vs KEERAN VEGITABLE PRODUCTS LTD. and Others
Punjab And Haryana At Chandigarh · (1992) 104 CTR 370
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 193, 276C, 471
High Courts27 May 1991
Commissioner of Income Tax Vs Mahajan International
Punjab And Haryana At Chandigarh · (1992) 194 ITR 278
Income Tax Act, 1961 — Section 256, 52, 52(2)
High Courts27 May 1991
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 581 : (1992) 1 RRR 64
High Courts25 May 1991
Nazar Singh Vs Indu Mati
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 547 : (1992) PLJ 108 : (1992) 1 RRR 497
High Courts23 May 1991Allowed
E.S.I. Corporation Vs Nirbhai Roadways (P.) Ltd.
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 827
Employees State Insurance Act, 1948 — Section 2(22), 45(2), 45A, 45A(1)
High Courts23 May 1991
State of Punjab Vs Kirpal Singh and ors.
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 926 : (1991) 3 RCR(Criminal) 495