High Courts21 May 1991Dismissed
The State of Punjab Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (1992) CriLJ 2472 : (1991) 3 RCR(Criminal) 317
Penal Code, 1860 (IPC) — Section 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,692 of 4,611
High Courts21 May 1991Dismissed
State of Punjab Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1992) 2 ACC 703 : (1992) ACJ 424
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts21 May 1991
M.M. Mahajan Vs Gift Tax Officer
Punjab And Haryana At Chandigarh · (1992) 194 ITR 184 : (1992) 65 TAXMAN 362
Constitution of India, 1950 — Article 226Gift Tax Act, 1958 — Section 16(1)
High Courts21 May 1991
Jagjit Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 249
High Courts17 May 1991
Bharpur Singh Vs Jangir Kaur
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 431 : (1991) ISJ 541 : (1991) PLJ 486 : (1991) 2 PLR 202 : (1992) 1 RRR 70 : (1991) 2 RRR 343
High Courts17 May 1991
State of Punjab Vs Parveen Kumari and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 84 : (1991) 3 RCR(Criminal) 422
High Courts16 May 1991
Jaswinder Singh Passi and Others Vs Registrar, Co-operative Societies
Punjab And Haryana At Chandigarh · (1992) 2 LLJ 177
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts16 May 1991
Vijay Kumar Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 295
High Courts16 May 1991
State of Punjab Vs Madan Lal
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 451
High Courts16 May 1991
Pritam Singh Vs Jang Bahadur and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 526
High Courts15 May 1991Allowed
State of Punjab Vs Shri Ram Murti
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 231
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 10(1), 2, 25B, 25F
High Courts15 May 1991
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 87 : (1991) 3 RCR(Criminal) 197
High Courts15 May 1991
Income Tax Officer Vs Kishan Lal Kathuria
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 48 : (1993) 204 ITR 252
Income Tax Act, 1961 — Section 277
High Courts15 May 1991
State of Punjab Vs Ashok Kumar and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 346
High Courts15 May 1991
Major Singh Vs Gurdev Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 1056 : (1991) 3 RCR(Criminal) 73
High Courts15 May 1991Dismissed
Leelu Ram Vs Sardara Singh and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3BPunjab Pre-emption Act, 1913 — Section 28
High Courts14 May 1991
Avtar Singh and Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1992) 61 TAXMAN 142
Income Tax Act, 1961 — Section 40A, 40A(3)
High Courts14 May 1991
State of Punjab Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (1991) 2 PLR 357
High Courts14 May 1991
Commissioner of Income Tax Vs Avtar Singh and Sons
Punjab And Haryana At Chandigarh · (1991) 100 CTR 35 : (1992) 2 ILR (P&H) 385 : (1992) 194 ITR 80
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts14 May 1991
Lashkar Singh and another Vs Rawal Singh and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 148 : (1992) 2 RCR(Rent) 333
Transfer of Property Act, 1882 — Section 122, 123