Assistant Collector of Cus. and C. Ex. Vs Metal Fabricks (India) Ltd.
Punjab And Haryana At Chandigarh · (1992) 37 ECC 74 : (1992) 57 ELT 27
COURT ARCHIVE
92,207 judgments · page 3,694 of 4,611
Punjab And Haryana At Chandigarh · (1992) 37 ECC 74 : (1992) 57 ELT 27
Punjab And Haryana At Chandigarh · (1991) PLJ 644 : (1992) 1 RRR 84
Punjab And Haryana At Chandigarh · (1991) PLJ 452 : (1991) 2 PLR 169 : (1991) 2 RRR 339
Punjab And Haryana At Chandigarh · (1991) 05 P&H CK 0049
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 121
Punjab And Haryana At Chandigarh · (1991) 05 P&H CK 0007
Punjab And Haryana At Chandigarh · (1992) 101 CTR 243 : (1992) 193 ITR 639 : (1992) 60 TAXMAN 227
Punjab And Haryana At Chandigarh · (1991) PLJ 349 : (1991) 2 PLR 403 : (1991) 2 RRR 90
Punjab And Haryana At Chandigarh · AIR 1992 P&H 48 : (1993) 2 ILR (P&H) 1
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 221
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 72
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 307 : (1992) 2 LJR 508 : (1992) PLJ 409 : (1992) 1 RRR 419
Punjab And Haryana At Chandigarh · (1991) PLJ 659 : (1991) 2 RRR 589
Punjab And Haryana At Chandigarh · (1992) 101 PLR 226
Punjab And Haryana At Chandigarh · (1992) CriLJ 1330 : (1991) 3 RCR(Criminal) 259
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 71
Punjab And Haryana At Chandigarh · AIR 1991 P&H 217 : (1991) 2 RCR(Rent) 210
Punjab And Haryana At Chandigarh · AIR 1992 P&H 92 : (1991) 2 ILR (P&H) 486
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 366