High Courts30 Apr 1991Dismissed
Sadhu Singh Vs Labour Commissioner and Another
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 10 : (1994) 3 LLJ 221
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,696 of 4,611
High Courts29 Apr 1991Dismissed
Devindra Kumar Vs Panjab University
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 377
Punjab University Calendar Rules — Rule 9Punjab University Regulations — Regulation 13.1, 27.1, 27.2, 27.3
High Courts29 Apr 1991Allowed
Shri Om Parkash Tuli Vs Shri Vidya Bhushan Nagar
Punjab And Haryana At Chandigarh · (1992) 101 PLR 245 : (1992) 1 RCR(Rent) 281
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A, 2
High Courts29 Apr 1991
Gurpreet Singh Vs Chatterbhuj Goel
Punjab And Haryana At Chandigarh · AIR 1992 P&H 95 : (1993) 1 ILR (P&H) 173
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A, Order 32 Rule 4, Order 32 Rule 4(3)Hindu Minority and Guardianship Act, 1956 — Section 8Penal Code, 1860 (IPC) — Section 420
High Courts29 Apr 1991
Swaran Singh and ors. Vs Jagdish Kaur
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 83
High Courts29 Apr 1991
Dalip Kaur Vs Bant Kaur
Punjab And Haryana At Chandigarh · (1991) PLJ 341 : (1991) 2 RRR 353
High Courts29 Apr 1991
State of Punjab Vs Hari Om and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 246
High Courts29 Apr 1991
Mehar Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1991) PLJ 435 : (1992) 1 RRR 93
High Courts29 Apr 1991
State of Punjab Vs Romesh Kumar Gupta
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 70 : (1991) 3 RCR(Criminal) 355
High Courts29 Apr 1991
Om Parkash Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 67
High Courts29 Apr 1991
Tej Pal Vs Amar Singh
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 49 : (1991) 3 RCR(Criminal) 255
High Courts29 Apr 1991
Jatinder Paul Sharma Vs Renu Sharma
Punjab And Haryana At Chandigarh · (1993) 1 DMC 320
Hindu Marriage Act, 1955 — Section 24
High Courts26 Apr 1991Allowed
Aggarwal Textiles Vs Kusum Lata and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 125
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11 , 115
High Courts26 Apr 1991
Smt. Veena Rani Widow Vs Mangat Ram and Another
Punjab And Haryana At Chandigarh · (1992) 1 ACC 485 : (1992) 101 PLR 8
General Insurance Business (Nationalisation) Act, 1972 — Section 2Hindu Succession Act, 1956 — Section 8Payment of Gratuity Act, 1972 — Section 2
High Courts26 Apr 1991
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) PLJ 618 : (1991) 2 RRR 459
High Courts26 Apr 1991
Ram Sarup Vs Chandra Bhan
Punjab And Haryana At Chandigarh · (1992) 2 LJR 717 : (1992) PLJ 179 : (1992) 2 RRR 416
High Courts26 Apr 1991
Des Raj Vs Mam Chand
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 397 : (1991) PLJ 556 : (1991) 2 RRR 463
High Courts26 Apr 1991
Madhu Sharma and anr. Vs M.L.Sharma ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 231 : (1992) 1 CurLJ 161 : (1992) 1 RCR(Criminal) 187
High Courts26 Apr 1991Dismissed
State of Punjab and Another Vs Prithi Singh Monga
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 489
Constitution of India, 1950 — Article 310Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 31(1)
High Courts25 Apr 1991Dismissed
Balwant Singh and Another Vs Bujah (deceased) through L.R's.
Punjab And Haryana At Chandigarh · (1991) 04 P&H CK 0118