High Courts23 Apr 1991
The Doaba Cooperative Sugar Mills Limited Vs Jasminder Singh and Another
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 484
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,698 of 4,611
High Courts22 Apr 1991Allowed
Punjab Anand Batteries Vs Assistant Collector of C. Ex.
Punjab And Haryana At Chandigarh · (1991) ECR 515 : (1992) 58 ELT 28
Central Excise Rules, 1944 — Rule 9BCentral Excises and Salt Act, 1944 — Section 2, 3(2), 35A, 4Constitution of India, 1950 — Article 226
High Courts21 Apr 1991
Babli Devi Vs Ram Gopal
Punjab And Haryana At Chandigarh · (1991) PLJ 651 : (1992) 1 RRR 1
High Courts19 Apr 1991
Sahi Ram Vs State or Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 1054 : (1991) 3 RCR(Criminal) 63
High Courts19 Apr 1991
Mohinder Singh and ors. Vs Amarjeet Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 87
High Courts19 Apr 1991
State of Punjab Vs Gurmail Singh and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 784 : (1991) 3 RCR(Criminal) 286
High Courts19 Apr 1991
Chander Parkash Nagpal and ors. Vs Hari Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 126
High Courts19 Apr 1991
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 86
High Courts18 Apr 1991
Nachhattar Kaur Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (1993) 1 DMC 505
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts18 Apr 1991
Court on its Own Motion Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 175
Contempt of Courts Act, 1971 — Section 10, 12
High Courts16 Apr 1991Dismissed
Mohinder Singh and Another Vs Ram Nath and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 264
Partnership Act, 1932 — Section 69, 69(2), 69(3)
High Courts16 Apr 1991Allowed
Ram Dass and Others Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 225
Limitation (Amendment) Act, 1953 — Section 63Punjab Security of Land Tenures Act, 1953 — Section 25Transfer of Property Act, 1882 — Section 58, 60
High Courts16 Apr 1991
COMMISSIONER OF SURTAX Vs MALTEX MASTERS LTD.
Punjab And Haryana At Chandigarh · (1992) 193 ITR 336
High Courts16 Apr 1991Allowed
Arjan Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 141
Transfer of Property Act, 1882 — Section 41
High Courts16 Apr 1991
Nirmal Singh Vs Executive Magistrate, Amritsar and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 52
High Courts16 Apr 1991
Sunil Kumar Jain Vs Abdul Karim
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 281 : (1991) PLJ 619 : (1992) 1 RCR(Rent) 136 : (1991) 2 RRR 460
High Courts16 Apr 1991
Pawan Kumar and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 81
High Courts16 Apr 1991
Kenapo Textiles Pvt. Ltd. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 372
Haryana General Sales Tax Act, 1973 — Section 2, 3Haryana General Sales Tax Rules, 1975 — Rule 7
High Courts15 Apr 1991
Ajit Singh Vs Dhari and another
Punjab And Haryana At Chandigarh · (1992) PLJ 104 : (1991) 2 PLR 210 : (1992) 2 RRR 398
High Courts15 Apr 1991Dismissed
Rajinder Kumar Vs Haryana State and Another
Punjab And Haryana At Chandigarh · (1991) CivCC 561 : (1991) 2 RCR(Rent) 319