COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,699 of 4,611

High Courts15 Apr 1991Dismissed

Baljit Singh and Others Vs Anita Rani (Smt.) and Others

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 504

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, 80Fatal Accidents Act, 1855 — Section 3Police Act, 1861 — Section 23, 24, 42

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High Courts15 Apr 1991

Balbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 69

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High Courts15 Apr 1991

Milkhi Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1992) 2 LJR 461 : (1992) PLJ 222 : (1992) 2 RRR 430

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High Courts15 Apr 1991

Jiwa Ram Ram Chander Vs Punjab National Bank

Punjab And Haryana At Chandigarh · (1991) ISJ 370 : (1991) PLJ 391 : (1991) 2 PLR 196 : (1991) 2 RRR 475

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High Courts15 Apr 1991

Smt. Rama Talwar Vs Smt. Maya Devi

Punjab And Haryana At Chandigarh · AIR 1992 P&H 27 : (1991) 2 RCR(Rent) 161

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 115East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts15 Apr 1991

Transport Corporation of India Ltd. Vs Haryana State Industrial Development Corporation Ltd., Chandigarh

Punjab And Haryana At Chandigarh · AIR 1991 P&H 225

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Companies Act, 1956 — Section 536, 536(2)

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High Courts15 Apr 1991

Paviter Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 1065 : (1991) 3 RCR(Criminal) 61 : (1992) 2 RCR(Criminal) 233

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High Courts14 Apr 1991Dismissed

Ravi Parkash and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (1991) CriLJ 2538 : (1992) 1 ILR (P&H) 168 : (1991) 2 RCR(Criminal) 651

Insecticides Act, 1968 — Section 13, 17, 18, 23, 29Insecticides Rules, 1971 — Rule 27(5)

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High Courts14 Apr 1991Allowed

Union of India (UOI) Vs Harbans Singh Tuli and Sons Builders Private Ltd.

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 356

Arbitration Act, 1940 — Section 8, 8(1)Civil Procedure Code, 1908 (CPC) — Section 21

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High Courts12 Apr 1991Allowed

Gurcharan Singh, Ex. A.S.I., Police Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1992) 101 PLR 15

Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 9.18

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High Courts12 Apr 1991

Punjab Steel Corporation Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1992 P&H 174

Constitution of India, 1950 — Article 14Electricity Act, 1910 — Section 23

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High Courts12 Apr 1991

J.K.Sood Vs Kuldip Singh Sahni

Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 74

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High Courts12 Apr 1991

State of Punjab Vs Tilak Raj

Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 268

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High Courts12 Apr 1991

Kishan Singh Vs Union of India

Punjab And Haryana At Chandigarh · (1991) PLJ 298 : (1991) 2 RRR 313

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High Courts12 Apr 1991

Angrez Singh and ors. Vs State of Punjab and ors..

Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 53

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High Courts12 Apr 1991

Ram Sarup Vs Divisional Canal Officer

Punjab And Haryana At Chandigarh · (1991) PLJ 347 : (1991) 2 RRR 543

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High Courts12 Apr 1991Dismissed

The Punjab State Federation of Consumer's Co-operative Wholesale Stores Ltd. Vs Commissioner (Appeals). Jalandhar Division and Others

Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 42

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 471

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High Courts11 Apr 1991Dismissed

Sher Singh Ghuman (Retd.) and Another Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (1992) 101 PLR 1

Constitution of India, 1950 — Article 14, 226, 227Punjab Agricultural Produce Markets Act, 1961 — Section 43

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High Courts11 Apr 1991Allowed

Kehar Singh and Others Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1992) 101 PLR 148

Land Acquisition Act, 1894 — Section 23

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High Courts11 Apr 1991

Ram Partap Vs Tulsa

Punjab And Haryana At Chandigarh · (1991) PLJ 667 : (1991) 2 RRR 596

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