High Courts08 Apr 1991
Gurvel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 921 : (1991) 2 CurLJ 679 : (1992) 1 RCR(Criminal) 114
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,701 of 4,611
High Courts08 Apr 1991
Jamadar Singh for the release of Sansari Singh Detenu Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 236 : (1991) 2 CurLJ 466 : (1991) 3 RCR(Criminal) 204
High Courts08 Apr 1991
Prem Parkash Kansal Vs Surendara Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 239 : (1991) 3 RCR(Criminal) 109
High Courts08 Apr 1991
Bhanu Ram Vs State of Haryana and, anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 77
High Courts08 Apr 1991
MILKHI RAM AND BROTHERS Vs COMMISSIONER OF WEALTH-TAX.
Punjab And Haryana At Chandigarh · (1992) 193 ITR 118
High Courts08 Apr 1991Allowed
Jai Ram Vs Shanti Narain Anand
Punjab And Haryana At Chandigarh · (1991) 04 P&H CK 0026
High Courts08 Apr 1991Allowed
Jit Singh and Others Vs Smt. Chanchal Mehra
Punjab And Haryana At Chandigarh · (1992) 101 PLR 114
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Apr 1991Allowed
Bachan Singh and Others Vs The Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 92
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts08 Apr 1991
Amir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 251 : (1992) 2 RRR 147
High Courts05 Apr 1991Dismissed
State of Haryana Vs Ram Lal
Punjab And Haryana At Chandigarh · (1992) CriLJ 2482 : (1991) 3 RCR(Criminal) 506
Criminal Procedure Code, 1973 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 409
High Courts05 Apr 1991Dismissed
Balbir Chand and Others Vs Smt. Jiwani and Others
Punjab And Haryana At Chandigarh · (1991) 04 P&H CK 0139
High Courts05 Apr 1991
Gurbinder Singh Vs Teja Singh
Punjab And Haryana At Chandigarh · (1991) 04 P&H CK 0129
High Courts05 Apr 1991Dismissed
Municipal Committee Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1992) 2 LLJ 815
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Apr 1991
Manphool Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 65
High Courts05 Apr 1991
State of Haryana Vs Ram Avtar .
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 89 : (1991) 2 RCR(Criminal) 612
High Courts04 Apr 1991
Baldev Singh and Another Vs Smt. Vidya Devi and Another
Punjab And Haryana At Chandigarh · (1993) ACJ 938 : (1993) 103 PLR 714
Motor Vehicles Act, 1939 — Section 95
High Courts04 Apr 1991
Commissioner of Wealth-tax Vs Jagdev Inder Singh
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 71 : (1991) 192 ITR 557
High Courts04 Apr 1991Dismissed
State of Haryana Vs Duli Chand
Punjab And Haryana At Chandigarh · (1992) CriLJ 3214
Penal Code, 1860 (IPC) — Section 406, 409, 468
High Courts04 Apr 1991
S. Amarjit Singh Bhatnagar Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 87
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8
High Courts04 Apr 1991
Ganpat Vs Siri Chand
Punjab And Haryana At Chandigarh · (1991) PLJ 669 : (1991) 2 RRR 597