High Courts27 Mar 1991Dismissed
Jagta Vs Ruldu and Another
Punjab And Haryana At Chandigarh · (1991) 03 P&H CK 0105
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 65Succession Act, 1925 — Section 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,703 of 4,611
High Courts27 Mar 1991
Harbans Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 113
High Courts27 Mar 1991Allowed
Provident Fund Inspector Vs Suraj Bhan Dinesh Kumar Cotton Factory and Another
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 30 : (1991) 2 RCR(Criminal) 249
Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1973 (CrPC) — Section 249, 251, 256, 256(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A
High Courts27 Mar 1991
State of Punjab Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 45
High Courts26 Mar 1991
Jai Gopal Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) PLJ 733 : (1991) 2 PLR 50 : (1992) 1 RRR 205
High Courts26 Mar 1991
Surinder Jit Singh Vs Kuldip Rai and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 97
High Courts26 Mar 1991Dismissed
Surinderjit Singh Vs Kuldip Rai Thapar and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 760
High Courts26 Mar 1991
Babu Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 345
High Courts26 Mar 1991
State of Haryana Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 786 : (1991) 3 RCR(Criminal) 372
High Courts26 Mar 1991
State of Punjab Vs Bakshish Singh
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 241
High Courts26 Mar 1991
Amar Chand Vs Kishan Singh
Punjab And Haryana At Chandigarh · (1992) PLJ 1 : (1992) 2 RRR 396 : (1992) 1 RRR 563
High Courts26 Mar 1991
Smt. Daya Wati, and others Vs Dr. Ravinder Kumar Sharma
Punjab And Haryana At Chandigarh · AIR 1992 P&H 212 : (1992) 2 RCR(Rent) 472
Transfer of Property Act, 1882 — Section 105
High Courts26 Mar 1991
Smt. Vishan Devi Vs Sun Beam Rubber Mills and Another
Punjab And Haryana At Chandigarh · (1991) 192 ITR 611
High Courts26 Mar 1991
Ranjit Singh Vs Mehanga Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 129
High Courts26 Mar 1991
Bhupinder Singh Walia Vs Varinder Kaur
Punjab And Haryana At Chandigarh · (1991) CivCC 643 : (1991) 1 CivCC 643 : (1993) CriLJ 1128 : (1991) 2 RCR(Criminal) 331
Criminal Procedure Code, 1973 (CrPC) — Section 123, 125, 127, 354Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts26 Mar 1991
Baljinder Singh Vs Jagsir Singh
Punjab And Haryana At Chandigarh · (1991) 2 PLR 30 : (1991) 2 RCR(Criminal) 251
High Courts26 Mar 1991
State of Punjab Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 305
High Courts26 Mar 1991
Balwant Vs Jai Singh and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 155
Criminal Procedure Code, 1973 (CrPC) — Section 132, 133, 137, 137(1), 137(2)
High Courts25 Mar 1991
State of Haryana Vs Inder Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 116
High Courts25 Mar 1991Dismissed
Gurbachan Kaur and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (1991) 2 DMC 431 : (1991) 2 ILR (P&H) 510
Hindu Adoptions and Maintenance Act, 1956 — Section 19(1)Hindu Succession Act, 1956 — Section 14(1), 14(2)