High Courts19 Mar 1991Allowed
Pritam Singh Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1991) 03 P&H CK 0001
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,705 of 4,611
High Courts18 Mar 1991Allowed
The State of Punjab and Another Vs Hazara Singh
Punjab And Haryana At Chandigarh · (1991) 03 P&H CK 0115
High Courts18 Mar 1991Allowed
Prem Nath and Another Vs Gurmit Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 678 : (1991) 2 RCR(Rent) 94
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts18 Mar 1991
Balbir Singh alias Bhappa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 668 : (1991) 3 RCR(Criminal) 43
High Courts18 Mar 1991
Sher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 12
High Courts18 Mar 1991Dismissed
Jatinder Singh Vs Roopleen Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 2 DMC 496
Hindu Marriage Act, 1955 — Section 24
High Courts18 Mar 1991Dismissed
Niranjan Singh Vs District Judge and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 36
High Courts17 Mar 1991
COMMISSIONER OF WEALTH-TAX Vs JAIDEV INDER SINGH.
Punjab And Haryana At Chandigarh · (1992) 103 CTR 173 : (1992) 195 ITR 367 : (1992) 63 TAXMAN 25
High Courts15 Mar 1991Allowed
Bharpur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 417
Punjab Civil Services Rules — Rule 3.11, 3.9Punjab Government National Emergency (Concession) Rules, 1965 — Rule 3(3), 4
High Courts15 Mar 1991
Rakesh Chander Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 227
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 18(3), 36A
High Courts15 Mar 1991
Vijay Kumar Vs Harish Chand alias Hari Chand
Punjab And Haryana At Chandigarh · (1991) PLJ 631 : (1991) 2 PLR 78 : (1991) 2 RRR 494
High Courts15 Mar 1991
Jai Narain Singh Vs V.P.Johar, Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 318 : (1991) 2 RRR 316
High Courts15 Mar 1991
Harjinder Singh Vs Nachhattar Kaur
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 104 : (1991) PLJ 565 : (1991) 2 RRR 499
High Courts15 Mar 1991
Surjit Singh Vs Bikhu Ram
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 532 : (1992) 2 LJR 29 : (1991) PLJ 346 : (1991) 2 RRR 541
High Courts15 Mar 1991
Mange Ram Vs Dhan Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 391 : (1992) PLJ 87 : (1992) 2 RRR 467
High Courts15 Mar 1991Dismissed
Mahipal Singh Mann Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 209
Constitution of India, 1950 — Article 311
High Courts15 Mar 1991Dismissed
Baj Singh Vs Manmohan Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 684
Transfer of Property Act, 1882 — Section 19, 52
High Courts14 Mar 1991
Suresh Kumar alias Suresh Chand Vs Mew Ram and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 254 : (1991) CivCC 686 : (1991) 1 CivCC 686 : (1991) 2 RCR(Rent) 120
Evidence Act, 1872 — Section 34, 45
High Courts14 Mar 1991
State of Punjab Vs Partap Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 699 : (1992) 1 RRR 55
High Courts14 Mar 1991
Ramanjit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 284
Constitution of India, 1950 — Article 226