High Courts08 Mar 1991
Ashwani Kumar Juneja and ors. Vs Aruna Kumari
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 138 : (1991) 3 RCR(Criminal) 95
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,707 of 4,611
High Courts08 Mar 1991Allowed
The Punjab Dairy Development Corporation Ltd. Vs The Oriental Fire and General Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1991) 2 ACC 583 : (1991) ACJ 775 : (1991) 99 PLR 591
Motor Vehicles Act, 1939 — Section 95
High Courts07 Mar 1991
Des Raj and ors. Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 132
High Courts07 Mar 1991
Radhika Rubber Products (P) Ltd. Vs Haryana State Board
Punjab And Haryana At Chandigarh · (1991) 2 PLR 34 : (1991) 2 RCR(Criminal) 176
High Courts07 Mar 1991
Gurmukh Singh @ Pardhan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 913 : (1991) 2 RCR(Criminal) 300
High Courts07 Mar 1991
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 51
High Courts07 Mar 1991
Shalwinder Singh Vs State of Punjab and ors..
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 152
High Courts07 Mar 1991
Gurmukh Singh @ Pardhan Vs State of Punjab & Anr
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 913 : (1991) 3 RCR(Criminal) 630
High Courts07 Mar 1991
Manjit Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 13
High Courts07 Mar 1991Allowed
Rajwant Kaur Matta (Smt.) Vs Arora Feed Mills and Another
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 25
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 2, Order 23 Rule 3
High Courts06 Mar 1991Allowed
Vedpathi Dinesh Kumar Vs North Zone Cultural Centre and Another
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 253
High Courts06 Mar 1991
Gurcharan Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90, Order 21 Rule 90(1)
High Courts06 Mar 1991
Sher Singh Vs Gram Panchayat, Garhi Majra Mehanda
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 545 : (1991) PLJ 440 : (1993) 1 RRR 138
High Courts06 Mar 1991
Telu Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1991) PLJ 672 : (1991) 2 RRR 599
High Courts06 Mar 1991
Sohan Lal Vs Shiv Darshan Lal
Punjab And Haryana At Chandigarh · (1991) PLJ 466 : (1991) 2 RRR 322
High Courts06 Mar 1991Allowed
Swaran Singh Vs Pritam Kaur and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 613 : (1992) 2 RCR(Rent) 124
Transfer of Property Act, 1882 — Section 67
High Courts06 Mar 1991Dismissed
Sucha Singh and Another Vs Sehta Ram and Others
Punjab And Haryana At Chandigarh · (1991) 2 ACC 501 : (1992) ACJ 871
High Courts05 Mar 1991Dismissed
Darshan Kumar Vs Manju Rani
Punjab And Haryana At Chandigarh · (1991) 2 DMC 414
Evidence Act, 1872 — Section 145Hindu Marriage Act, 1955 — Section 13, 23
High Courts05 Mar 1991
Satinder Singh and another Vs Bhupinder Kaur and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 29
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Succession Act, 1925 — Section 2, 226, 258, 368
High Courts05 Mar 1991
Harbhajan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 36