High Courts27 Feb 1991Allowed
Waryam Singh Vs Senior Sub-Judge
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1404 : (1991) 99 PLR 692
Workmens Compensation Act, 1923 — Section 21(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,709 of 4,611
High Courts27 Feb 1991
Som Devi and ors. Vs Veena Kumari
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 423
High Courts27 Feb 1991
Ved Pal Anand Vs Union of India
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 802 : (1991) 3 RCR(Criminal) 418
High Courts27 Feb 1991
Ajaib Singh Vs Financial Commissioner and ors.
Punjab And Haryana At Chandigarh · (1992) 2 LJR 40 : (1991) PLJ 237 : (1991) 2 RRR 4
High Courts27 Feb 1991
Som Prakash Vs Prabhati Lal and Another
Punjab And Haryana At Chandigarh · (1991) 02 P&H CK 0018
Evidence Act, 1872 — Section 65
High Courts26 Feb 1991Allowed
Vinod Kumar Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 483 : (1991) 1 RCR(Rent) 568
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts26 Feb 1991
Gupta Iron and Steel Re-Rolling Mills and Fabricators Vs Amar Steel Industries and Others
Punjab And Haryana At Chandigarh · (1992) 196 ITR 116 : (1993) 69 TAXMAN 30
Income Tax Act, 1961 — Section 220
High Courts26 Feb 1991Allowed
K.K. Whig Vs Gurbachan Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 534 : (1991) 2 RCR(Rent) 51
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 13A, 15(5)
High Courts26 Feb 1991
Deepinder Kaur and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1991) PLJ 534 : (1991) 2 RRR 269
High Courts26 Feb 1991Allowed
Smt. Sarishta Devi Vs Sh. Kesho Dass Sharma
Punjab And Haryana At Chandigarh · (1991) CivCC 493 : (1991) 99 PLR 575 : (1992) 3 RCR(Criminal) 217
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(1), 482
High Courts26 Feb 1991Allowed
Smt. Harjit Kaur Vs Sh. G.K. Vij and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 580 : (1991) 1 RCR(Rent) 505
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 19
High Courts26 Feb 1991Dismissed
Tarlok Chand Vs Swaran Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 599 : (1991) 1 RCR(Rent) 687
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 13(3), 15(5)
High Courts26 Feb 1991Dismissed
Hukam Chand Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1991) 99 PLR 476 : (1991) 2 RCR(Rent) 365
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 11 , 13
High Courts25 Feb 1991Dismissed
Vir Chand Vs Hon'ble The High Court of Punjab and Haryana Chandigarh and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 277
Constitution of India, 1950 — Article 226, 227East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts25 Feb 1991Dismissed
Ashok Kumar and Others Vs Akal Transport Co. (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (1991) 72 CompCas 158 : (1991) 99 PLR 703
Companies (Court) Rules, 1959 — Rule 102, 21Companies Act, 1956 — Section 433
High Courts25 Feb 1991
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 191 : (1991) PLJ 395 : (1991) 2 RRR 479
High Courts25 Feb 1991
Harbans Singh Vs Rattan Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 620
High Courts25 Feb 1991
Dharam Paul Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 10
High Courts25 Feb 1991
Income Tax Officer Vs Emerson Paul Plastic Company and Others
Punjab And Haryana At Chandigarh · (1991) 191 ITR 560
Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(1), 397, 482Income Tax Act, 1961 — Section 276C
High Courts22 Feb 1991Allowed
Mukand Lal and Others Vs Ballu Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 524
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12Transfer of Property Act, 1882 — Section 60