High Courts05 Mar 1991
Guru Vishwakarma Mandir, Labour Union (Regd.) Ambala Vs Om Parkash
Punjab And Haryana At Chandigarh · (1992) PLJ 116 : (1992) 1 RCR(Rent) 561 : (1992) 2 RRR 178
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,708 of 4,611
High Courts05 Mar 1991
Kewal Krishan and Others Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 366
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts05 Mar 1991Allowed
Kehar Singh Vs The Chief Commissioner, Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 329
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AConstitution of India, 1950 — Article 226, 227
High Courts05 Mar 1991
Sardul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) CriLJ 354 : (1992) 3 RCR(Criminal) 545
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 482Penal Code, 1860 (IPC) — Section 109, 120B, 193, 194, 195
High Courts04 Mar 1991
Gurbachan Singh Vs Harbans Singh and anr.
Punjab And Haryana At Chandigarh · (1991) PLJ 226 : (1991) 2 RRR 136
High Courts04 Mar 1991Dismissed
Baldev Singh Vs Kulwant Kaur and Another
Punjab And Haryana At Chandigarh · (1991) 03 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Mar 1991
Ramesh Kumar and ors. Vs Parmod Kumar
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 930 : (1991) 1 CurLJ 486 : (1991) 3 RCR(Criminal) 28
High Courts04 Mar 1991
Jagjit Lal and anr. Vs Surinder Kaur and anr.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 948 : (1991) 1 CurLJ 724 : (1991) 3 RCR(Criminal) 56
High Courts04 Mar 1991
Mohinder Singh Vs Harbans Kaur
Punjab And Haryana At Chandigarh · AIR 1992 P&H 8
Hindu Marriage Act, 1955 — Section 13
High Courts04 Mar 1991
Ajit Singh Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 129 : (1992) 2 LJR 386 : (1992) PLJ 280 : (1992) 2 RRR 143
High Courts04 Mar 1991
Balvinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 968 : (1991) 1 CurLJ 681 : (1991) 2 RCR(Criminal) 40
High Courts04 Mar 1991
Prem Nath, Field Officer, Land Mortgage Bank, Rampure Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 964 : (1991) 3 RCR(Criminal) 133
High Courts04 Mar 1991
Sunil Kumar Kataria Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 606 : (1991) 3 RCR(Criminal) 607 : (1991) 2 RCR(Criminal) 98
High Courts04 Mar 1991
Kartar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 17
High Courts04 Mar 1991Dismissed
Avtar Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1991) 2 DMC 307
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts02 Mar 1991
State of Punjab Vs Som Nath
Punjab And Haryana At Chandigarh · (1991) CivCC 577 : (1991) 3 RCR(Criminal) 123
High Courts01 Mar 1991
Ram Bhaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 322
High Courts28 Feb 1991
Kamla Rani Vs Saroj
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 279
High Courts27 Feb 1991
Jagdish Chander Aggarwal Vs The Assessing Authority, Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 354
Punjab General Sales Tax Act, 1948 — Section 31
High Courts27 Feb 1991
Hamco Industries Pvt. Ltd. Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 633
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10