High Courts22 Feb 1991
Swaran Singh & Company Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 197 : (1991) ISJ 468 : (1992) PLJ 240 : (1991) 2 PLR 275 : (1992) 1 RRR 98
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,710 of 4,611
High Courts22 Feb 1991
Sabar Shah Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 481
High Courts22 Feb 1991Dismissed
Sampuran Singh Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (1992) ACJ 393 : (1992) 2 ILR (P&H) 358 : (1993) 1 LLJ 45 : (1991) 99 PLR 679
Workmens Compensation Act, 1923 — Section 10, 2
High Courts22 Feb 1991
Jasbir Singh Vs Amrit Kaur Walia
Punjab And Haryana At Chandigarh · (1991) 02 P&H CK 0033
High Courts22 Feb 1991Allowed
Chander Parkash Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 606
Capital of Punjab (Development and Regulation) Act, 1952 — Section 20Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 14Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14, Order 26 Rule 14(2)
High Courts22 Feb 1991
Zile Singh Vs Tale Ram
Punjab And Haryana At Chandigarh · (1991) PLJ 796 : (1992) 1 RRR 535
High Courts21 Feb 1991Allowed
Narinder Mohan Arya Vs The United India Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 516
Constitution of India, 1950 — Article 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 37, 37(2), 40
High Courts21 Feb 1991Dismissed
Sushma Rani and Others Vs Veena Rani
Punjab And Haryana At Chandigarh · (1991) 2 DMC 204 : (1991) 2 RCR(Criminal) 21
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts21 Feb 1991
Joginder Kumar Vs Vijay Kumar and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 46
High Courts21 Feb 1991
Ravinder Narula Vs HUDA, Chandigarh
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 495 : (1990) 2 LJR 6 : (1991) PLJ 509 : (1991) 2 PLR 612 : (1992) 1 RRR 336 : (1991) 2 RRR 544
High Courts21 Feb 1991
Om Parkash and ors. Vs Nafe Singh and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 432 : (1991) 2 RRR 159
High Courts21 Feb 1991Dismissed
Mst. Guddi Vs Narajan Singh and Others
Punjab And Haryana At Chandigarh · (1991) 02 P&H CK 0019
Evidence Act, 1872 — Section 68
High Courts21 Feb 1991
Ravinder Nardla Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 495 : (1990) 2 LJR 6 : (1991) PLJ 509 : (1991) 2 PLR 612 : (1992) 1 RRR 336 : (1991) 2 RRR 544
High Courts20 Feb 1991
Molu Ram Vs Baje Singh and Others
Punjab And Haryana At Chandigarh · (1991) 02 P&H CK 0117
High Courts20 Feb 1991
Veena Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 1 DMC 224
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 504
High Courts19 Feb 1991
Piara Singh and others Vs Punjabi University, Patiala and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 242 : (1991) 2 ILR (P&H) 474 : (1991) 3 RCR(Civil) 265
Constitution of India, 1950 — Article 226
High Courts19 Feb 1991
Mukhtiar Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 49
High Courts19 Feb 1991
Punjab State Electricity Board, Patiala and another Vs Arihant Textiles Industry and another
Punjab And Haryana At Chandigarh · AIR 1991 P&H 271 : (1991) 99 PLR 565
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 34Electricity Act, 1910 — Section 26(6)
High Courts19 Feb 1991
Ess Bee Food Specialities and Others Vs Kapoor Brothers
Punjab And Haryana At Chandigarh · (1992) CriLJ 739 : (1992) 3 RCR(Criminal) 1
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts19 Feb 1991
Anil Mehra Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 699