High Courts19 Feb 1991
Chander Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 454 : (1991) 2 RCR(Criminal) 88
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,711 of 4,611
High Courts19 Feb 1991
Sewa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 427
High Courts19 Feb 1991Allowed
Smt. Uma Vohra Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (1991) 2 DMC 243
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151, 35BGuardians and Wards Act, 1890 — Section 25
High Courts19 Feb 1991Dismissed
Kashi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 2 ACC 69 : (1992) ACJ 748
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Feb 1991
Jagir Singh Vs Collector, Karnal
Punjab And Haryana At Chandigarh · (1991) PLJ 272 : (1991) 2 PLR 697 : (1991) 2 RRR 348
High Courts18 Feb 1991
Ram Sarup Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 278 : (1991) 2 RRR 315
High Courts18 Feb 1991
Romesh Rani Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 19
High Courts17 Feb 1991
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 118
High Courts15 Feb 1991Allowed
R.K. Sukhuja Vs Sh. Chander Parkash
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 352 : (1991) 99 PLR 494 : (1991) 2 RCR(Rent) 351
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts15 Feb 1991
Ramesh Kumar Vs Shushma Ram and Another
Punjab And Haryana At Chandigarh · (1992) 1 DMC 200 : (1991) 3 RCR(Criminal) 414
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts15 Feb 1991
Technological Institute of Textiles, Bhiwani Vs Municipality, Bhiwani
Punjab And Haryana At Chandigarh · (1991) PLJ 255 : (1991) 2 RRR 549
High Courts15 Feb 1991
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 224
High Courts15 Feb 1991
Sukhcharan Singh @ Mithu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 38
High Courts15 Feb 1991
Lakhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 950 : (1991) 2 RCR(Criminal) 30
High Courts15 Feb 1991Allowed
Jawahar Lal Vs Chand Dhawan
Punjab And Haryana At Chandigarh · (1992) 1 DMC 82
Hindu Marriage Act, 1955 — Section 13B, 24, 25
High Courts15 Feb 1991
Gurmit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 28
High Courts15 Feb 1991
Joginder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 47
High Courts15 Feb 1991
State of Punjab Vs Prem Kumar
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 287
High Courts15 Feb 1991Allowed
Lachhman Dass Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 652
Constitution of India, 1950 — Article 226, 227Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13(2)
High Courts15 Feb 1991
Piara Singh Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 550 : (1991) 2 RRR 571