High Courts11 Feb 1991Allowed
Punjab National Bank Vs Rajesh Kumar Jain
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 355 : (1992) 101 PLR 614 : (1992) 3 RCR(Criminal) 387
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,713 of 4,611
High Courts08 Feb 1991
KEWAL KRISHAN GUPTA Vs INCOME TAX OFFICER.
Punjab And Haryana At Chandigarh · (1992) 104 CTR 321
High Courts08 Feb 1991Allowed
Surinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 DMC 186
Penal Code, 1860 (IPC) — Section 306
High Courts08 Feb 1991
Piara Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 479 : (1991) 3 RCR(Criminal) 384
High Courts08 Feb 1991
Labh Kaur Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 41
High Courts08 Feb 1991Allowed
Sita Ram and Others Vs Smt. Shakuntla Devi
Punjab And Haryana At Chandigarh · (1992) CriLJ 2164 : (1991) 3 RCR(Criminal) 333
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 354, 436
High Courts08 Feb 1991
Niranjan Singh Vs (Sh. J.K. Goel) Additional District Judge and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 528
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AConstitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 169
High Courts08 Feb 1991
Jangir kaur Vs Harnek Singh
Punjab And Haryana At Chandigarh · (1991) 3 Crimes 735 : (1991) 2 RCR(Criminal) 178
High Courts07 Feb 1991Allowed
Jit Singh Vs Land Acquisition, Collector, PWD B and R Branch
Punjab And Haryana At Chandigarh · (1991) 99 PLR 519
Land Acquisition Act, 1894 — Section 18, 37
High Courts07 Feb 1991Dismissed
Krishan Lal Vs Balwant Rai and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 651 : (1991) 2 RCR(Rent) 87
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts07 Feb 1991
Indian Oil Corporation Ltd. Vs Uppal Engineering Pvt.Ltd.and anr.
Punjab And Haryana At Chandigarh · (1991) ISJ 292 : (1991) PLJ 554 : (1991) 2 RRR 149
High Courts07 Feb 1991
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 497 : (1991) 2 RCR(Criminal) 87
High Courts07 Feb 1991Allowed
Ram Bhool Vs Prithi Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 504
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts07 Feb 1991
Karan Singh Vs Sita Rani
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 971 : (1991) 2 RCR(Criminal) 103
High Courts07 Feb 1991
Pala Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 230
High Courts07 Feb 1991Allowed
Harbans Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 DMC 17 : (1991) 3 RCR(Criminal) 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 494, 495, 498A
High Courts07 Feb 1991Allowed
Sansar Pal Vs Rajinder Parsad and Another
Punjab And Haryana At Chandigarh · (1991) CivCC 706 : (1991) 1 RCR(Rent) 460
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 32(5), 151
High Courts07 Feb 1991
Parkash Devi and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1992) 2 LJR 110 : (1991) PLJ 209 : (1991) 2 RRR 231
High Courts06 Feb 1991Dismissed
Sham Kaur Vs Malagar Singh
Punjab And Haryana At Chandigarh · (1991) 02 P&H CK 0107
Specific Relief Act, 1963 — Section 20
High Courts06 Feb 1991
Sant Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 607 : (1991) 3 RCR(Criminal) 119