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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,702 of 4,611

High Courts03 Apr 1991Dismissed

Assistant Collector Vs Daljit Singh and Others

Punjab And Haryana At Chandigarh · (1995) ECR 43 : (1992) 58 ELT 54 : (1991) 3 RCR(Criminal) 298

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 110, 123, 123(1), 135, 135APenal Code, 1860 (IPC) — Section 307, 353
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High Courts01 Apr 1991Allowed

Surita Singh Vs Mahabir Singh

Punjab And Haryana At Chandigarh · (1991) 2 DMC 409

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 24
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High Courts27 Mar 1991Allowed

State of Punjab and Others Vs Pardeep Aggarbatti

Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 169

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 3, Order 32 Rule 3(4), Order 32 Rule 3A, Order 32 Rule 4Punjab General Sales Tax Act, 1948 — Section 5(1)
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