High Courts11 Apr 1991
Ranjit Singh and ors. Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 70
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,700 of 4,611
High Courts10 Apr 1991
Kwality Conduit Pvt. Ltd. Vs B.C.Gupta & Company
Punjab And Haryana At Chandigarh · (1991) ISJ 381 : (1991) PLJ 331 : (1991) 2 PLR 124 : (1991) 2 RRR 557
High Courts10 Apr 1991
Ram Avtar Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 510
High Courts10 Apr 1991
Hawa Singh and ors. Vs Siri Chand and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 396 : (1991) 2 RRR 114
High Courts10 Apr 1991
State Bank of India Vs Prem Parkash Gupta
Punjab And Haryana At Chandigarh · (1992) PLJ 578 : (1993) 1 RRR 360
High Courts10 Apr 1991Allowed
Charanjit Bajaj and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 83
Land Acquisition Act, 1894 — Section 18
High Courts09 Apr 1991Allowed
D.C. Aggarwal Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 121
Constitution of India, 1950 — Article 12, 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 11AState Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 32(3), 32(4), 49, 50, 50(3)
High Courts09 Apr 1991Dismissed
Mukhtiar Singh Bal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 243
Constitution of India, 1950 — Article 309Punjab Agricultural Service (Class I) Rules, 1974 — Rule 11, 12, 13, 28B, 3
High Courts09 Apr 1991
A.L.Batra Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 106
High Courts09 Apr 1991Dismissed
Shri T.P. Sanghvi Vs Shri Om Parkash and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 118
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts09 Apr 1991
State of Haryana Vs Hazari and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 352
High Courts09 Apr 1991
State of Haryana Vs Babu Ram and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 58 : (1991) 3 RCR(Criminal) 392
High Courts09 Apr 1991
Amarjit Kaur Vs Bhola Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 62
High Courts09 Apr 1991Dismissed
Harnam Singh Vs Smt. Gurbachan Kaur and Another
Punjab And Haryana At Chandigarh · (1991) 04 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Apr 1991
COMMISSIONER OF Income Tax Vs RAM RUP KISHAN AND OTHERS.
Punjab And Haryana At Chandigarh · (1992) 103 CTR 236 : (1992) 193 ITR 129 : (1991) 3 RCR(Criminal) 320 : (1992) 63 TAXMAN 410
Income Tax Act, 1961 — Section 277
High Courts09 Apr 1991Dismissed
State of Punjab Vs Prem Chand
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 279 : (1992) 1 RCR(Criminal) 591
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Apr 1991
N.K. Aggarwal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 281 : (1992) 1 RCR(Criminal) 67
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 226, 32Customs Act, 1962 — Section 11, 110, 77
High Courts08 Apr 1991
Balwant Singh and ors. Vs Shamsher and anr.
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 479 : (1991) 3 RCR(Criminal) 134
High Courts08 Apr 1991
Rakesh Kumar Vs State Bank of India
Punjab And Haryana At Chandigarh · (1991) ISJ 522 : (1993) PLJ 478 : (1992) 1 RRR 423
High Courts08 Apr 1991
Hukami Devi and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 357