High Courts25 Apr 1991
Hukam, Singh Vs Mangat Ram
Punjab And Haryana At Chandigarh · (1991) PLJ 656 : (1991) 2 RRR 430
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,697 of 4,611
High Courts25 Apr 1991
National Chemical Industries Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 LJR 98 : (1991) PLJ 545 : (1991) 2 RRR 566
High Courts25 Apr 1991
State of Punjab Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 210
High Courts25 Apr 1991
Anand Pal and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 118
High Courts25 Apr 1991
Burma Rice Mills, Ghanaur Vs Om Parkash Jagdish Kumar
Punjab And Haryana At Chandigarh · (1992) ISJ 200 : (1992) 2 LJR 70 : (1991) PLJ 339 : (1991) 2 PLR 456 : (1991) 2 RRR 351
High Courts25 Apr 1991
Balwant Singh and ors. Vs Mohinder Singh and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 315
High Courts25 Apr 1991
State of Punjab Vs Leela Singh
Punjab And Haryana At Chandigarh · (1991) 1 PLR 552 : (1991) 3 RCR(Criminal) 306
High Courts25 Apr 1991
COMMISSIONER OF WEALTH-TAX Vs HANS RAJ.
Punjab And Haryana At Chandigarh · (1992) 193 ITR 573
High Courts24 Apr 1991Dismissed
Kaley and Others Vs Harpal
Punjab And Haryana At Chandigarh · (1991) 04 P&H CK 0144
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
High Courts24 Apr 1991
Ram Niwas Kosalia Vs Narender Kumar Jain
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 518
High Courts24 Apr 1991
Nasib Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 387 : (1991) 2 RRR 472
High Courts24 Apr 1991
Jarnail Singh Vs Joint Director, Panchayats
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 644 : (1992) 2 LJR 15 : (1991) PLJ 515 : (1991) 2 PLR 453 : (1991) 2 RRR 405
High Courts24 Apr 1991Allowed
Hukam Singh (Deceased) now rep. by his L. Rs. Vs Shri Tara Singh and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 771 : (1992) 102 PLR 331
Specific Relief Act, 1963 — Section 38
High Courts23 Apr 1991Allowed
Krishnan Lal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 336
Industrial Disputes Act, 1947 — Section 33(2)
High Courts23 Apr 1991Allowed
Sanjay Kumar Gupta Vs The Kurukshetra University
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 97
Constitution of India, 1950 — Article 228
High Courts23 Apr 1991
Sanjoy Kumar Gupta Vs Kurukshetra University
Punjab And Haryana At Chandigarh · AIR 1992 P&H 133
Constitution of India, 1950 — Article 226
High Courts23 Apr 1991
Jagdish Singh Bedi Vs Sukhminder Kaur
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 20
High Courts23 Apr 1991
Dholposh Sharma Shastri Vs Richhpal Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 337 : (1991) 2 RRR 349
High Courts23 Apr 1991
Khushi Vs Mohd. Ishaq
Punjab And Haryana At Chandigarh · (1992) 101 PLR 611
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Apr 1991
Chandigarh Housing Board Vs Baldev Singh Dhanju and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 15 : (1992) 2 ILR (P&H) 103
Constitution of India, 1950 — Article 226