High Courts07 Jun 1991

Daljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1992) CriLJ 1051 : (1991) 3 RCR(Criminal) 442

Criminal Procedure Code, 1973 (CrPC) — Section 27, 439Juvenile Justice Act, 1986 — Section 18, 2, 20, 21, 22Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts07 Jun 1991Allowed

Sunil Kumar Vs S.S. Sharma

Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 494 : (1991) 2 RCR(Rent) 463

East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18(3), 18(4), 18A
High Courts03 Jun 1991Allowed

Prem Singh Vs Rupinder Singh and Another

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 534

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, 115Punjab Co-operative Societies Act, 1961 — Section 55 , 82Punjab Co-operative Societies Rules, 1963 — Rule 12(2)