High Courts09 Jul 1991Allowed
S.K. Gulati Vs Punjab State Tubewell Corpn. Ltd. and Another
Punjab And Haryana At Chandigarh · (1992) 2 LLJ 173
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,688 of 4,611
High Courts09 Jul 1991
State of Punjab Vs Atam Parkash
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 399
High Courts09 Jul 1991
Krishna Devi Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) PLJ 417 : (1993) 1 RRR 31
High Courts09 Jul 1991
State of Punjab Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 304
High Courts09 Jul 1991
Anil Kumar Vs Union Territory Administration
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 214 : (1992) 2 RCR(Criminal) 255
High Courts09 Jul 1991
Vijay Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1992) CriLJ 1770 : (1992) 1 ILR (P&H) 540 : (1991) 3 RCR(Criminal) 420
High Courts08 Jul 1991Dismissed
Provident Fund Inspector Vs Harjit Singh and Another
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 660
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A, 14AC, 18(1)
High Courts08 Jul 1991
State of Punjab Vs Deepa Masih
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 253
High Courts23 Jun 1991
State of Punjab Vs Jasbir Singh Cheema
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 359
High Courts08 Jun 1991
COMMISSIONER OF Income Tax Vs SMT. BHAVANI BAI (WIDOW) AND OTHERS (LEGAL HEIR OF TALU RAM).
Punjab And Haryana At Chandigarh · (1992) 98 CTR 78 : (1992) 195 ITR 78
High Courts08 Jun 1991Allowed
Mala Aggarwal Vs Jagdish Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 2 ACC 659 : (1992) ACJ 123
Penal Code, 1860 (IPC) — Section 279, 304A, 338, 427
High Courts08 Jun 1991
Commissioner of Income Tax Vs Smt. Bhavani Bai (Widow) and Others (legal heir of Talu Ram)
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 23
High Courts08 Jun 1991Dismissed
Micro Alloys and Castings Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1448
Employees State Insurance Act, 1948 — Section 1(5)
High Courts08 Jun 1991
Onkar Mal Mittal and another Vs State Bank of Patiala and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 104 : (1994) 79 CompCas 489
Civil Procedure Code Amendment Act, 1976 — Section 85(1)Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(4), Order 38 Rule 6, Order 39 Rule 1
High Courts08 Jun 1991
State of Punjab Vs Anant Ram
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 380
High Courts08 Jun 1991
R.K.Chanan and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 78
High Courts08 Jun 1991
Major Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 531
High Courts08 Jun 1991Dismissed
Nirmal Singh Vs Jyoti Sarup
Punjab And Haryana At Chandigarh · (1993) 77 CompCas 399 : (1991) 2 RCR(Criminal) 536 : (1991) 2 RCR(Criminal) 535
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jun 1991
Commissioner of Income Tax Vs Smt. Bhavani Bai and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 23
High Courts07 Jun 1991
Surat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 687