High Courts18 Jul 1991Dismissed
State of Punjab Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · (1992) 1 DMC 477
Penal Code, 1860 (IPC) — Section 107, 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,686 of 4,611
High Courts18 Jul 1991
State of Haryana Vs Pokhar Dass
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 261
High Courts18 Jul 1991
Krishan Lal Bhatia, Block Development & Panchayat Officer Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 601
High Courts18 Jul 1991Allowed
Kaushal Steel Rolling Mills Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1992) 38 ECC 189 : (1991) ECR 584 : (1992) 57 ELT 48
High Courts17 Jul 1991Dismissed
Ashrif Ali Vs Manjurain and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 770 : (1992) 1 DMC 472 : (1991) 3 RCR(Criminal) 267
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 126(3), 482
High Courts17 Jul 1991Dismissed
Sushila Mittal alias Shiela Vs VXL India Ltd. and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 331 : (1991) 3 RCR(Criminal) 519
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jul 1991
Smt. Kamla Rani Vs Punjab Housing Development Board
Punjab And Haryana At Chandigarh · AIR 1992 P&H 202
Constitution of India, 1950 — Article 14, 226
High Courts17 Jul 1991
State of Punjab Vs Gurmej Singh
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 361
High Courts17 Jul 1991
State of Punjab Vs Karam Chand
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 302
High Courts17 Jul 1991
Balbir Singh Vs Balwinder Kaur and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 9
High Courts17 Jul 1991
M/s. New Central Doaba Tourist Bus Company, Chandigarh and another Vs State Transport Authority, Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 164
Motor Vehicles Act, 1988 — Section 50
High Courts17 Jul 1991
Commissioner of Wealth-tax Vs Jaidev Inder Singh
Punjab And Haryana At Chandigarh · (1991) 07 P&H CK 0030
High Courts17 Jul 1991Allowed
Sona Devi and Others Vs Jagdish and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 42 : (1992) ACJ 1148 : (1993) 103 PLR 744
Civil Procedure Code, 1908 (CPC) — Section 24Motor Vehicles Act, 1988 — Section 166
High Courts16 Jul 1991
Chhota Singh Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (1991) PLJ 535 : (1991) 2 RRR 515
High Courts16 Jul 1991
State of Punjab Vs Daulat Ram
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 428
High Courts16 Jul 1991
Surinderpal Singh and ors Vs Gurinderjit Kaur
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 550
High Courts16 Jul 1991
Ram Sarup Vs Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 399 : (1991) PLJ 489 : (1991) 2 RRR 393
High Courts16 Jul 1991
B.S.Sekhon, A.A.E.and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 282
High Courts15 Jul 1991Dismissed
Madan Lal Vs The Registrar Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 77
High Courts15 Jul 1991
State of Punjab Vs Joginder Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 276